Delhi High Court - Orders
M/S Skol Breweries Ltd vs M/S Superior Industries on 17 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~18, 26, 31 & 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 501/2018
M/S SKOL BREWERIES LTD. ..... Plaintiff
versus
M/S SUPERIOR INDUSTRIES ..... Defendant
With
CS(OS) 1204/2003, C.O. (COMM.IPD-TM) 130/2022 & C.O.
(COMM.IPD-TM) 44/2022.
For Plaintiffs: Mr. Pravin Anand and Ms. Imon Roy, Advocates
in Items 46, 18, 26.
Mr. Bhuvneshwar Tyagi, Advocate in Item 31.
For Defendant: Mr. Pravin Anand and Ms. Imon Roy, Advocates
in Item 31.
Mr. Bhuvneshwar Tyagi, Advocate in Items 18, 26
& 46.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 17.01.2023
1. Counsel jointly state that parties have agreed to settle the matter and will be moving an application for bringing on record the terms of settlement.
2. At request, list on 10th February, 2023.
SANJEEV NARULA, J JANUARY 17, 2023/nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:17.01.2023 20:23:22