Supreme Court - Daily Orders
District Central Co- Operative Bank vs Ravindra Kumar Dubey on 16 August, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.28 COURT NO.3 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
13016/2016
(Arising out of impugned final judgment and order dated 08/07/2016
in MCRC No. 9915/2015 passed by the High Court Of M.P At Jabalpur)
DISTRICT CENTRAL CO- OPERATIVE BANK Petitioner(s)
VERSUS
RAVINDRA KUMAR DUBEY AND ANR. Respondent(s)
(with appln. (s) for permission to file SLP and interim relief)
Date : 16/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Basava Prabhu S Patil, Sr. Adv.
Mr. Varun Thakur, Adv.
for Mr. Varinder Kumar Sharma,AOR(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The petitioner is permitted to file the instant special leave petition.
Issue notice, returnable in four weeks.
(Renuka Sadana) (Parveen Kumar) Assistant Registrar AR-cum-PS Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.08.16 17:29:28 IST Reason: