Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Film Shooting Regulations, 2012

(2)The amount of location fee for places as referred to at item number 3 of Schedule-I, processing charges and amount of security deposit shall be deposited by the applicant in the manner and in the form as may be specified by the Commissioner.