Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 69 in The Northern India Canal and Drainageact, 1873

69. Power to summon and examine witnesses.-

Any officer empowered under this Act to conduct any inquiry may exercise all such powers connected with the summoning and examining of witnesses as areconferred on Civil Courts by the 1Code of Civil Procedure, and every such inquiry shall be deemed a judicial proceeding.