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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(1)For the election of representatives of insurers, the Election Officer shall invite nominations of candidates from each of the constituencies of insureres pursuant to the provisions of Rule 41 of the Insurance Rules, 1939, as substituted by the Insurance (Amendment) Rules, 2004.