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Patna High Court - Orders

Smt. Sumitra Devi & Anr vs Sitasharan Bubna & Ors on 3 September, 2008

Author: Mihir Kumar Jha

Bench: Mihir Kumar Jha

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                             C.R. No.1437 of 2008
                           SMT. SUMITRA DEVI & ANR
                                    Versus
                            SITASHARAN BUBNA & ORS
                                 -----------
2       3/9/2008

Heard counsel for the petitioners.

In view of the fact that the counsel for the petitioners would heavily rely on some observations made in the order of this Court dated 3.10.2007 in S.A. No. 93 of 2007 which has direct bearing in the result of the present civil revision application, it would be appropriate that the matter may be placed before the same Hon'ble Judge who has passed the said order.

In that view of the matter, let this case be listed before an appropriate Bench under the orders of Hon'ble the Chief Justice.

( Mihir Kumar Jha, J. ) Abhay Kumar