Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

M/S. Tommorrowland Limited vs Housing And Urban Development ... on 28 March, 2023

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.25                              COURT NO.9                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C)    No.34338/2016

     (Arising out of impugned final judgment and order dated 03­06­2016
     in RSA No. 362/2014 passed by the High Court of Delhi at New Delhi)

     M/S. TOMMORROWLAND LIMITED                                            Petitioner(s)
                                                    VERSUS

     HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.& ANR. Respondent(s)

     (IA   No.  56885/2019 ­ APPROPRIATE ORDERS/DIRECTIONS & IA
     No. 39475/2019 ­ PERMISSION TO FILE ADDITIONAL DOCUMENTS/
     FACTS/ANNEXURES)

Date : 28­03­2023 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE J.K. MAHESHWARI For Petitioner(s) Mr. M. C. Dhingra, AOR Mr. Pavan Sachdeva, Adv. Mr. Ishan Sachdeva, Adv. Mr. Gaurav Dhingra, Adv. For Respondent(s) Ms. Meenakshi Arora, Sr. Adv. Mr. Sonal Kr. Singh, Adv. Mr. Anshuman Gupta, Adv. Mr. Aham Sinha, Adv.

Mr. Nikilesh Ramachandran, AOR Mrs. Suhasini Sen, Adv. Mr. Saurabh Mishra, Adv. Mrs. Vanshaja Shukla, Adv. Mr. T.s Sabarish, Adv. Mr. Ishaan Sharma, Adv. Mr. Amrish Kumar, AOR UPON hearing the counsel the Court made the following Signature Not Verified O R D E R Digitally signed by VISHAL ANAND Date: 2023.03.29 20:32:38 IST Reason: List the matter on 16­05­2023.

(VISHAL ANAND) (PREETHI T.C.) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)