Supreme Court - Daily Orders
Rahul vs The State Of Uttarakhand on 11 November, 2025
ITEM NOS. (4 + 5 + 37) COURT NO.1 SECTION PIL-W, XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 202/1995
IN RE : T.N. GODAVARMAN THIRUMULPAD PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
(BY COURTS MOTION)
INTERLOCUTORY APPLICATION(S) FOR 11.11.2025
[ 1 ] I.A. NOS. 252275, 252279 & 252282 OF 2025 [Applications for
Impleadment, Directions & Exemption from filing O.T. on behalf of
‘Centre for Sustainable Green Economy, through its Authorized
Representative, Naresh Chaudhary ’ filed by Ms. Rani Mishra,
Advocate] IN RE: CENTRE FOR SUSTAINABLE GREEN ECONOMY, THROUGH ITS
AUTHORIZED REPRESENTATIVE, NARESH CHAUDHARY
[ 2 ] I.A. NOS. 252829 & 252832 OF 2025 [Applications for
Impleadment & Directions on behalf of ‘Vishal Chandel’ filed by Ms.
Rani Mishra, Advocate] IN RE: VISHAL CHANDEL
[ 3 ] I.A. NO. 276882 OF 2025 (CEC Report No. 52 of 2025) IN RE:
THE DIRECTORATE OF NAVAL PROJECT (DELHI), NAVAL HEADQUARTER,
MINISTRY OF DEFENCE, NAU SENA BHAWAN, DELHI CANTT.
[ 4 ] IN RE : CORBETT TIGER RESERVE (FOR THE STATE COMPLIANCE) I.A.
NO. 20650 OF 2023 (CEC REPORT NO. 3/2023 - REPORT OF CEC IN APPLN.
NO. 1558/2021 FILED BEFORE IT BY GAURAV KUMAR BANSAL) WITH I.A. NO.
75033 OF 2023 (Application For Exemption From Filing O.T.) AND I.A.
NO. 199355 OF 2024 (CEC REPORT NO. 16/2024 – INTERIM REPORT OF THE
CEC ON APPLN. NO. 1578/2024 FILED BY SHRI ABHIJAY NEGI IN I.A. NO.
20650/2023) IN RE : GAURAV KUMAR BANSAL
ARAVALI BATCH:
[ 5 ] WRIT PETITION (CIVIL) NO. 202 OF 1995 (Under Article 32 of
the Constitution of India) (i) I.A. NO. 105701/2024 (CEC REPORT NO.
03/2024) [CEC Report No. 3 dt. 07.03.2004 regarding in compliance
of the order dt.10.01.2024 of the Hon’ble Court. Accordingly, the
CEC is of the opinion that these three I.As Nos. 87550, 107909 and
112526 of 2023 may be considered after this Hon’ble Court considers
Signature Not Verified
and decides on the broader issues about mining in Aravali Hill and
Digitally signed by
POOJA SHARMA
Date: 2025.11.22
Ranges. AND
13:19:10 IST
Reason:
(ii) IN RE: MINING IN ARAVALLI IN THE STATE OF HARYANA I. A. NOS.
1
828, 839, 840, 850, 853-854, 855-856, 866-868, 869-870, 871-872,
873-874, 875-876, 877-878, 879-880, 881-882, 891-892, 900, 905,
1488, 1590, 1612-1613, 1700, 1701, 1702, 1703, 2007-2008, 2138-
2139, 2205, 2445, 2536, 2567, 2574, 2636, 2658-2659, 2719, 2761,
2765, 2766, 2767, 2768-2769, 128672 and 128673/2019 IN 2858/2010,
2872-2873, 2932, 2933, 2934, and 2879/2010, 3086/2010, 3089-
3090/2011, 3091, 3137, I.A. D. NO. 76048/2009, 3597, I. A. D. No.
76051/2009, 3605, 3606, 3811-3812/2014, 3815, 32330/2021 AND
40279/2021
I.A. RELATED TO CONSTRUCTION 1276-1277 [Second Monitoring Report
dt. 28.10.2002 of CEC regarding large scale illegal mining of
stones in the forest area in aravali hills around kot village
located off the road mid-way between ballabgarh-sohna road near
dhauj, and Applications for Impleadment, Intervention, Directions,
Modification/directions of court’s order dt. 30.10.2002,
Clarification/Modification of Order’s dated 29.10.2002 AND
09.12.2002, 16.12.2002, Permission, permission to file additional
affidavit/documents, exemption from filing O.T.,
Clarification/Modification of Order’s dated 08.10.2009 and
applications for recalling of Court’s Order dated 12.12.2018 in
I.A. NO. 2858/2010]
(iii) IN RE: MINING IN RAJASTHAN 828/02 in W.P.(C) No. 202/1995 and
833/02, 834-835/02, 837/02, 846-847/02, 893-894/02, 901-902/03,
903-904/03 in 828/02, 1310/05 in 833/02, 1329/05 in 1310/05,
1331/05 in 1310/05, 1450-1452/05 in 1310/05, 2447/08 in 828/02,
2602/09 in 828/02, 2758-2759/09 in 828/02, 2803/10 & 3210/11 in
2758-2759/09, 2814/10 in 1310/05, 2834, 2836/10 in 1310/05, 2837,
2839/10 in 1310/05, 2840/10 in 2814/10 in 828/02 in 828/02, 2883-
2885/10 in 1310, 2887-2889/10 in 1310, 2891, 2893/10, 3125/11 in
2877-2879/10, 3129/11 in 2874-2876/10, alongwith Rajasthan Mining,
3281/11 in 2834-2836, 3296/11 in 1310(fresh), 3361-3362/12, 3394,
3396/12 in 1310, 3397/12 in 828, 3919-3920/2015 in 2891-2893, 3951
in 834-835, 3952 in 2814-2815 in 1310 I.A.No. 3957 In I.A.No. 828
In W.P.(C)No. 202/1995 I.A.No. 27190 AND 46116 of 2019, 49985/2019
(App. For O/T) in I.A. no. 3361-3363, 50600, 50604, 57647/2019,
57468, 57653/2019, 60991, 60995, 60999/2019, 141355/2019 in I.A.
NO. 50600 AND 50610 OF 2019, 153523 AND 153524/2019 in I. A. No.
828 [Second Monitoring Report dated 28.10.2002 of Central Empowered
Committee and Applications for Further Directions,
Modification/Clarification of Order dated 30.10.2002 and Amendment
of I.A.No. 833, Impleadment, Modification/Clarification of Order
dated 29/30.10.2002, Modification/Clarification, Exemption from
filing O.T., Modification/ Directions, Directions, Intervention,
Clarification/Modification of Order dated 08.04.2005, Interim
Directions, Stay, Modification of Order dated 19.02.2010 ,
Permission to file Additional Documents and Early Hearing of
I.A.No. 828]
(iv) I. A. NOS. 110282, 110283, 111437 AND 111438 OF 2025
[Applications for Direction, O.T. and Impleadment and O.T.] IN RE :
INDIAN SOAPSTONE PRODUCERS ASSOCIATION AND
2
[(iv) (a)] I. A. NOS. 89008 AND 89010 OF 2025 [APPLICATIONS FOR
DIRECTIONS AND EXEMPTION FROM FILING O.T.] WITH I.A. NO. 139000 OF
2025 (Application for Exemption from filing O.T. in Reply) IN RE :
OM PRAKASH GUPTA AND
[ (iv) (b) ] I.A. NO. 221400 OF 2025 (Application for Directions on
behalf of ‘State of Rajasthan’ filed by Ms. Nidhi Jaswal, Advocate)
WITH I.A. NO...............OF 2025 (CEC REPORT NO. 57 OF 2025 IN
I.A. NO. 221400/2025) IN RE: STATE OF RAJASTHAN AND
(v) I.A. Nos. 123463, 123464 of 123465 of 2025 (Applications for
Directions, Intervention and O.T.) WITH I.A. Nos. 123488, 123489 &
123490 of 2025 (Applications for Directions, Intervention and O.T.)
WITH I.A. Nos. 123668, 123669 & 123670 of 2025 (Applications for
Directions, Intervention and O.T.) WITH I.A. Nos. 123997, 123998 &
123999 of 2025 (Applications for Directions, Intervention and O.T.)
IN I.A. Nos. 2825-2827 of 2010 IN RE : CHANDRA KANT BIYANI IN RE :
ANITA BIYANI AND
(vi) I. A. NOS. 107906 AND 107909/2023 [APPLICATIONS FOR
IMPLEADMENT AND DIRECTIONS] IN RE : M/S NALWAYA MINERALS INDUSTRIES
P. LTD. RAJASTHAN AND
(vii) I. A. NOS. 112525, 112526 AND 112527/2023 [APPLICATIONS FOR
IMPLEADMENT, DIRECTIONS AND EXEMPTION FROM FILING O.T.] IN RE : M/S
NALWAYA MINERALS INDUSTRIES P. LTD. RAJASTHANAND AND
(viii) I. A. NOS. 87544, 87550 AND 91723 OF 2023 [APPLICATIONS FOR
IMPLEADMENT, DIRECTIONS AND EXEMPTION FROM FILING O.T.] IN RE :
M/S. KRISHNA MINERS AND TRADERS, RAJASTHAN AND
(ix) I. A. NOS. 69040, 69044 AND 69050/2024 [APPLICATIONS FOR
DIRECTIONS, EXEMPTION FROM FILING O.T. AND IMPLEADMENT] IN RE :
JAIN KUMAR JAIN AND
(x) I. A. NOS. 8156, 8157 AND 8155 OF 2024 [APPLICATIONS FOR
DIRECTIONS, EXEMPTION FROM FILING O.T. AND IMPLEADMENT, IN RE :
M/S. SHIV GRIT UDYOG, RAJASTHAN AND
(xi) I. A. NOS. 123906 & 123914 OF 2025 [APPLICATIONS FOR
IMPLEADMENT & EXEMPTION FROM FILING O.T. FILED BY MR. SHREY KAPOOR,
ADV.) WITH I. A. NOS. 123923 & 123924 OF 2025 [APPLICATIONS FOR
DIRECTIONS & EXEMPTION FROM FILING O.T. FILED BY MR. SHREY KAPOOR,
ADV.) IN RE : MAKRANA KHAAN ANVM MAJDOOR WELFARE SOCIETY, THROUGH
ITS AUTHORIZED REPRESENTATIVE SH. UTKARSH BANSAL AND
[ 6 ] WRIT PETITION (CIVIL) NO. 4677 OF 1985 (Under Article 32 of
the Constitution of India)
(i) IAS RELATED TO HARYANA MINING (I.A.Nos. 1785, 1967 AND 2152 IN
1967, 1962, 2443, 2186 AND 2444, 2168, IA D. NO. 75191, 2484, 2527
AND 2582 IN IA D. NO. 75191, 1866 1858- 1859, , 1891-1893, 1895,
3
1896, 1906, 1907-1908, 1968, 2451, 2336, IA D. NO. 58737, IA NOS.
2390, 2450 IN IA NO. 2385, 2454, 2455, 2486-2488 AND 2492, 2385,
2143, 2623, 2624, , 1937, 2415, 2579, 2780-2785, 32531/2021,
32532/2021 IN IA NO. 2450, 28631 AND 28637/2021, 31357 AND
31360/2021, 35779 & 35781/2021, 43001/2021 AND IA NO. 42525/2021 IN
IA D. NO. 75191, 44798/2021 IN 31360/2021, 93600/2021, 92854 &
92850/2023, 81251, 81253/2023 AND 113069/2024 ALONGWITH C.P.(C) NO.
186/2003)
(ii) IAS RELATED TO CONSTRUCTION (I.A.Nos. 2198, 1888, 1911 AND
1912, 2306 AND 2307, 2308 AND 2309 IN IA NO. 1888, 2386 AND 2387,
2392, 2103, 2355- 2357, 2577-2578, 2575- 2576, 1894, 2497-2498,
2514- 2515, 2595-2596, 2600-2602, 2603, 2604-2605, 2606-2607, 2608-
2609, 2610-2611, 1938, 2684-2687, 2720-2721, 2758-2759, 2760-2761,
66059/2017 AND 66071/2017, 81981 AND 81982/2017, 134492 AND
134499/2017, 67457 AND 67458/2019, 128127, 134352/2020 AND 97884,
97894, 97887 AND 97899/2021) (APPLICATIONS FOR DIRECTIONS AND
MODIFICATION/CLARIFICATION OF COURT’S ORDER DATED 06/05/2002,
8/10/2009, 18/03/2004, INTERVENTION AND IMPLEADMENT, PERMISSION TO
FILE ADDITIONAL DOCUMENTS AND EXEMPTION FROM FILING O.T. AND
INTERIM STAY AND PERMISSION TO FILE REPLY AFFIDAVIT AND APPLNS.
RAISING OBJECTIONS AGAINST CEC REPORTS)
THE NAMES OF “ONLY” THE FOLLOWING ADVOCATES MAY BE TREATED TO HAVE
BEEN SHOWN AGAINST THESE I.As. MR. HARISH N. SALVE, SR. ADV.
[A.C.], MR. A.D.N. RAO, SR. ADVOCATE [A.C.], MS. APARAJITA SINGH,
SR. ADVOCATE [A.C.], MR. SIDDHARTHA CHOWDHURY, ADVOCATE [A.C.] MR.
K. PARAMESHWAR, SR. ADVOCATE [A.C.] MR. G.S. MAKKER, ADVOCATE MR.
S.N. TERDAL, ADVOCATE DR. N. VISAKAMURTHY, ADVOCATE FOR S. NO.
[ 1 ] MR. K. PARAMESHWAR (A.C.), MS. RANI MISHRA FOR S. NO. [ 2 ]
MR. K. PARAMESHWAR (A.C.), MS. RANI MISHRA FOR S.NO. [ 3 ] MR. K.
PARAMESHWAR (A.C.) FOR S. NO. [ 4 ] MR. K. PARAMESHWAR (A.C.), DR.
ABHISHEK ATREY (FOR STATE OF UTTARAKHAND), MR. G.S. MAKKER, MR.
M.K. MARORIA (FOR C.B.I.) FOR S. NO. [5 (i) ] MR. K. PARAMESHWAR
(A.C.) FOR S. NO. [5 (ii) ] MR. K. PARAMESHWAR (A.C.), MS.
HEMANTIKA WAHI, MR. AMIT KUMAR, MR. SHASHI B. UPADHYAY, MR. E.M.S.
AMAN, MR. SURYA KANT, M/S. J.S. WAD AND CO., MS. MADHU SIKRI, MR.
ASHOK K. MAHAJAN, MS. SUMITA RAY, MR. SRI PAL SINGH, MS. JYOTI
MENDIRATTA, MR. KAMAL MOHAN GUPTA, DR. MONIKA GUSAIN, MS. DIKSHA
RAI, MR. TARUN GUPTA FOR S. NO. [5 (iii) ] MR. K. PARAMESHWAR
(A.C.), MS. RUCHI KOHLI, MS. SUMITA HAZARIKA, MS. SANDHYA GOSWAMI,
MS. SHOBHA, MR. V. BALACHANDRAN, MR. ANIL NAG, , MR. PRAVEEN JAIN,
MR. K. RAJEEV, MR. S.K. SINHA, MS. BINU TAMTA, MR. SARAD KUMAR
SINGHANIA, GROUP CAPTAIN KARAN SINGH BHATI, MS. ARUNA GUPTA, MR.
NAVEEN CHAWLA, MS. A. SUMATHI, MR. SYED MEHDI IMAM, MS. AISHWARYA
BHATI, MS. SURUCHI AGGARWAL, MR. SATYA MITRA, MR. ARUNESHWAR GUPTA
FOR S.NO. [5 (iv) ] MR. K. PARAMESHWAR (A.C.), MS. SAKSHI KAKKAR
FOR S.NO. [5 (iv) (a) ] MR. K. PARAMESHWAR (A.C.), MS. ARUNA GUPTA,
MS. NIDHI JASWAL (STATE OF RAJASTHAN) FOR S.NO. [5 (iv) (b) ] MR.
K. PARAMESHWAR (A.C.), MS. ARUNA GUPTA, MS. NIDHI JASWAL (STATE OF
RAJASTHAN) FOR S.NO. [5 (v) ] MR. K. PARAMESHWAR (A.C.), MR. K.
PAARIVENDHAN FOR S.NO. [5 (vi) ] MR. K. PARAMESHWAR (A.C.), MS.
ARUNA GUPTA, MR. SANDEEP KR. JHA FOR S.NO. [5 (vii) ] MR. K.
4
PARAMESHWAR (A.C.), MS. ARUNA GUPTA, MR. SANDEEP KUMAR JHA FOR
S.NO. [5 (viii) ] MR. K. PARAMESHWAR (A.C.), MS. ARUNA GUPTA, MR.
SANDEEP KUMAR JHA FOR S.NO. [5 (ix) ] MR. K. PARAMESHWAR (A.C.),
MS. ARUNA GUPTA FOR S.NO. [5 (x) ] MR. K. PARAMESHWAR (A.C.), MR.
CHANDRA BHUSHAN PRASAD FOR S.NO. [5 (xi) ] MR. K. PARAMESHWAR
(A.C.), MR. SHREY KAPOOR FOR S. NO. [ 6 (i) (ii) ] Mr. S. Guru
Krishna Kumar, Sr. Advocate (A.C.) Ms. Anitha Shenoy, Sr. Advocate
(A.C.) Mr. A.D.N. Rao, Sr. Advocate (A.C.) Mr. Siddhartha
Chowdhury, Advocate (A.C.) Petitioner-In-Person Mr. G.S. Makker,
Mr. Amrish Kumar, Ms. Anil Katiyar, Mr. Raj Bahadur Yadav, Mr.
Sanjay Kumar Visen Ms. Monika Gusain Ms. Binu Tamta, M/S Mitter And
Mitter And Co., Mr. Shekhar Kumar, Mr. M.C. Dhingra, Mr. Vishwajit
Singh. Mr. Yashpal Singh Deora, Mr. Pravir Chaudhary, Mr. R.C.
Kohli, Mr. T.V. George, Ms. Sharmila Upadhyay, Mr. Ambhoj Kumar
Sinha, Ms. Madhu Sikri, Mr. Binay Kumar Das, Mr. Somnath Mukherjee,
Mr. Ajit Sharma, Mr. Arun Kumar Beriwal, Ms. Kaveeta Wadia, Mr.
Krishnanand Pandey, Mr. Kamal Mohan Gupta, Mr. Umesh U. Khaitan,
Applicant In Person, Ms. Vijaylakshmi Menon, Mr. Ajay Pal, Mr.
Manoj Kr. Mishra, Mr. Satyendra Kumar, Ms. S. Janani, Mr. Tejaswi
Kr. Pradhan, Mr. Devashish Bharuka, Ms. Anuradha Mutatkar, Mr.
Haresh Raichura, Dr. Surender Singh Hooda, Ms. Kiran Kr. Patra, Mr.
Naveen R. Nath, Ms. Shobha, Mr. V.K. Verma, Ms. Prerna Mehta, Mr.
K.V. Mohan, Mr. Guntur Pramod Kumar Ms. Mayuri Raghuvanshi, Mr.
Sunny Choudhary, Mr. Tarun Gupta, Mr. Kaushal Yadav, Mr. A.
Karthik, Advocates
ITEM NO.5
WRIT PETITION (CIVIL) NO. 4677/1985
ONLY (1) HARYANA MINING MATTERS I.A.No. 1785, 1967, 2152 IN 1967,
1962, 2443, 2186, 2444, 2168, IA D. NO. 75191, 2484, 2527 AND 2582
IN IA D. NO. 75191, 1866, 1858 and 1859, , 1891, 1892 and 1893,
1895, 1896, 1906, 1907 AND 1908, 1968, 2451, 2336, IA D. NO. 58737,
2390, 2450 IN IA NO. 2385, 2454, 2455, 2486, 2487, 2488 AND 2492,
2385, 2143, 2623, 2624, 1937, 2415, 2579, 2780, 2781, 2782, 2783,
2784 AND 2785, 32531/2021, 32532/2021 IN IA NO. 2450, 28631 AND
28637/2021, 31357 AND 31360/2021, 35779 AND 35781/2021, 43525/2021
IN IA D. NO. 75191, 44798/2021 IN 31360/2021, I.A. NO. 93600/2021,
92854 AND 92850/2023, 81251, 81253/2023 AND 113069/2024 (2)
CONTRUCTIONS MATTERS I.A.No. 2198, 1888, 1911 AND 1912, 2306 AND
2307, 2308 AND 2309 IN IA NO. 1888 AND 2386 AND 2387, 2388, 2392,
2103, 2355, 2356 AND 2357, 2577 AND 2578, 2575 AND 2576, 1894, 2497
AND 2498, 2514, 2515, 2595, 2596, 2600, 2601, 2602, 2603, 2604,
2605, 2606, 2607, 2608, 2609, 2610, 2611, 1938, 2684, 2685, 2686
AND 2687, 2720, 2721, 2758, 2759, 2760, 2761, 66059/2017,
66071/2017, 81981 AND 81982/2017, 134492 AND 134499/2017, 67457 AND
67458/2019, 128127 AND 134352/2020, 97884, 97894, 97887, 97899/2021
(APPLICATIONS FOR DIRECTIONS AND MODIFICATION/CLARIFICATION OF
COURT’S ORDER DATED 06/05/2002, 8/10/2009, 18/03/2004, INTERVENTION
AND IMPLEADMENT, PERMISSION TO FILE ADDITIONAL DOCUMENTS AND
EXEMPTION FROM FILING O.T. AND INTERIM STAY AND PERMISSION TO FILE
5
REPLY AFFIDAVIT AND APPLNS. RAISING OBJECTIONS AGAINST CEC REPORTS)
IN W.P.(C) NO. 4677/1985 “ONLY” ARE LISTED "ONLY" NAMES
OF FOLLOWING ADVOCATES MAY BE TREATED TO HAVE BEEN SHOWN IN THE
LIST : MR. S. GURU KRISHNA KUMAR, SR. ADVOCATE (A.C.) MS. ANITHA
SHENOY, SR. ADVOCATE (A.C.) MR. A.D.N. RAO, SR. ADVOCATE (A.C.) MR.
SIDDHARTHA CHOWDHURY, ADVOCATE (A.C.) PETITIONER-IN-PERSON MR.
MANAN VERMA, MR. G.S. MAKKER, MR. AMRISH KUMAR, MS. ANIL KATIYAR,
MR. RAJ BAHADUR YADAV, MR. SANJAY KUMAR VISEN MS. MONIKA GUSAIN MS.
BINU TAMTA, M/S MITTER AND MITTER AND CO., MR. SHEKHAR KUMAR, MR.
M.C. DHINGRA, MR. VISHWAJIT SINGH. MR. YASHPAL SINGH DEORA, MR.
PRAVIR CHAUDHARY, MR. R.C. KOHLI, MR. T.V. GEORGE, MS. SHARMILA
UPADHYAY, MR. AMBHOJ KUMAR SINHA, MS. MADHU SIKRI, MR. BINAY KUMAR
DAS, MR. SOMNATH MUKHERJEE, MR. AJIT SHARMA, MR. ARUN KUMAR
BERIWAL, MS. KAVEETA WADIA, MR. KRISHNANAND PANDEY, MR. KAMAL MOHAN
GUPTA, MR. UMESH U. KHAITAN, APPLICANT IN PERSON, MS. VIJAYLAKSHMI
MENON, MR. AJAY PAL, MR. MANOJ KR. MISHRA, MR. SATYENDRA KUMAR, MS.
S. JANANI, MR. TEJASWI KR. PRADHAN, MR. DEVASHISH BHARUKA, MS.
ANURADHA MUTATKAR, MR. HARESH RAICHURA, DR. SURENDER SINGH HOODA,
MS. KIRAN KR. PATRA, MR. NAVEEN R. NATH, MS. SHOBHA, MR. V.K.
VERMA, MS. PRERNA MEHTA, MR. K.V. MOHAN, MR. GUNTUR PRAMOD KUMAR
MS. MAYURI RAGHUVANSHI, MR. SUNNY CHOUDHARY, MR. TARUN GUPTA, MR.
KAUSHAL YADAV, MR. A. KARTHIK
ITEM NO. 37
TRANSFERRED CASE (CRIMINAL) NO. 2/2025
(FOR ADMISSION)
(BY COURTS MOTION)
Date : 11-11-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
HON'BLE MR. JUSTICE N.V. ANJARIA
AMICUS CURIAE: Mr. K. Parameshwar, Sr. Advocate [A.C.]
Mr. Mukunda,Adv.
Ms. Kanti,Adv.
Mr. Shreenivas Patil,Adv.
Ms. Raji Gururaj,Adv.
For Petitioner(s):
Mr. Chanchal Kumar Ganguli, AOR
M/S. PLR Chambers And Co., AOR
Mr. Syed Mehdi Imam, AOR
Mr. Mohd Parvez Dabas, Adv.
Mr. Uzmi Jamil Husain, Adv.
Mr. T. Harish Kumar, AOR
6
Mr. Yashraj Singh Deora, Sr. Adv.
Ms. Anupama Dhurve, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
Mr. Sriram Krishna, Adv.
M/s Mitter & Mitter Co., AOR
M/S. Lawyer S Knit & Co, AOR
Petitioner-in-person
Mr. Manan Verma, AOR
For Respondent(s) :
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Ruchi Kohli, Sr. Adv.
Ms. Suhasini Sen, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Baij Nath Patel, Adv.
Mr. Rohan Gupta, Adv.
Mr. Gaichangpou Gangmei, AOR
Mr. Maitreya Mahaley, Adv.
Mr. Yimyanger Longkumer, Adv.
Mr. Kamei Bestman Kabui, Adv.
Mr. Raj Kishor Choudhary, AOR
Mr. Shakeel Ahmed, Adv.
Mr. Vikram Patralekh, Adv.
Ms. Pratibha Singh, Adv.
Ms. Shalini Tripathi, Adv.
Mr. Nakul Chaudhary, Adv.
Mr. Himanshu Gupta Is, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.
Ms. Charu Mathur, AOR
Mr. A. Venayagam Balan, AOR
Mr. Sudarsh Menon, AOR
Ms. Usha Rani Pradhan, Adv.
Mr. Ramesh Babu M. R., AOR
Mr. Vikrant Singh Bais, AOR
Mr. Shiva Pujan Singh, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
7
Mr. Rajiv Mehta, AOR
Mr. Ejaz Maqbool, AOR
Mr. Rajesh, AOR
M/S. Corporate Law Group, AOR
Mr. Lakshmi Raman Singh, AOR
Mr. B V Deepak, AOR
Mr. T. N. Singh, AOR
Mr. C. L. Sahu, AOR
Ms. Sumita Hazarika, AOR
Ms. Kalpana K Tripathy, Adv.
Mr. Prakhar Gupta, Adv.
Ms. Abha R. Sharma, AOR
Mr. Abhishek Chaudhary, AOR
Mr. Rajesh Singh, AOR
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Rajesh Singh, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Varun Varma, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Chaman Sharma, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Ms. Manisha Chawla, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Gurjinder Kaur, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Ms. Shreya Jha, Adv.
Ms. Aushi, Adv.
Mr. Supriya, Adv.
Ms. Swati Vishan, Adv.
Mrs. Rekha Pandey, AOR
Mr. Gopal Singh, AOR
Mr. T. V. George, AOR
Mr. Krishnanand Pandeya, AOR
Mr. Neeraj Shekhar, AOR
Mr. Rajesh Maurya, Adv.
Mrs. Kshama Sharma, Adv.
Mr. Ujjwal Ashutosh, Adv.
Ms. Asha Gopalan Nair, AOR
Mr. Shashikant Pralhad Chaudhari, Adv.
8
Mr. Himanshu Shekhar, AOR
Mr. Parth Shekhar, Adv.
Mr. Shubham Singh, Adv.
Mr. Youkteshwari Prasad, Adv.
Ms. Ambali Vedasen, Adv.
Mr. Mukesh Kumar Verma, Adv.
Mr. Arvind Kumar Tomar, Adv.
Mr. Rayi Peddi Raju, Adv.
Mr. Rajat Sinha Roy, Adv.
Mr. Mayur Raj, Adv.
Mr. Nikhil Kumar, Adv.
Mr. Shalini Satyanarayan, Adv.
Mr. Soumydeep Chatterjee, Adv.
Mr. Darshan Chandrakant Siddarkar, Adv.
Mr. Vijay Singh, Adv.
Ms. Hemantika Wahi, AOR
Mr. Mohd. Irshad Hanif, AOR
Ms. Rifat Ara Butt, Adv.
Mr. Punit Dutt Tyagi, AOR
Mr. Rathin Das, AOR
Mr. Ratan Kumar Choudhuri, AOR
Mr. Sudhir Kulshreshtha, AOR
Mr. E. M. S. Anam, AOR
Ms. Sushma Suri, AOR
Mr. Sudhir Kumar Gupta, AOR
Mr. A. N. Arora, AOR
Mr. Irshad Ahmad, AOR
Mr. G. Prakash, AOR
Mrs. Bina Gupta, AOR
Mr. P. V. Yogeswaran, AOR
Mr. Jitendra Mohan Sharma, AOR
Ms. Malini Poduval, AOR
Ms. C. K. Sucharita, AOR
Ms. Binu Tamta, AOR
Mr. Shibashish Misra, AOR
Mr. Pankaj Kumar Singh, Adv.
Mr. Pawan Kumar Shukla, Adv.
Ms. Himani Choudhary, Adv.
Ms. Archla, Adv.
Mr. K. L. Janjani, AOR
Mr. Naresh K. Sharma, AOR
Ms. A. Sumathi, AOR
Ms. Prasanthi@ Bharathi, Adv.
Mr. Jai Prakash Pandey, AOR
Mrs. Anjani Aiyagari, AOR
9
Mr. K. V. Vijayakumar, AOR
Mrs. Rani Chhabra, AOR
Ms. Divya Roy, AOR
Mr. Tarun Johri, AOR
Mr. Radha Shyam Jena, AOR
Mr. Ajit Pudussery, AOR
Mr. Ashok Mathur, AOR
Ms. Manpreet Kaur, Adv.
M/S. Parekh & Co., AOR
M/S. K J John And Co, AOR
Mr. V. Balachandran, AOR
Mr. S. C. Birla, AOR
Mr. Subrat Birla, Adv.
Mr. Shailender Mishra, Adv.
Mr. Ram Swarup Sharma, AOR
Mr. T. Mahipal, AOR
Mr. Umesh Bhagwat, AOR
Mrs. M. Qamaruddin, AOR
Mr. H. S. Parihar, AOR
Ms. Baby Krishnan, AOR
Mr. P. R. Ramasesh, AOR
Mr. Rakesh K. Sharma, AOR
Mr. P. N. Gupta, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. E. C. Agrawala, AOR
Mr. Kuldip Singh, AOR
Ms. Bina Madhavan, AOR
Ms. Pratibha Jain, AOR
Mr. Rajat Joseph, AOR
Mr. Gopal Prasad, AOR
Ms. Jyoti Mendiratta, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Ranjan Mukherjee, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Sarvjit Pratap Singh, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Pranab Samantaray, Adv.
Mr. Manoranjan Paikaray, Adv.
Mr. Pradeep Kar, Adv.
M/S. Arputham Aruna And Co, AOR
Mrs. Nandini Gore, AOR
Mr. Raj Kumar Mehta, AOR
Ms. Madhu Moolchandani, AOR
Mrs. B. Sunita Rao, AOR
10
Mr. Rajeev Singh, AOR
Mrs. Kanchan Kaur Dhodi, AOR
Mr. Surya Kant, AOR
Mr. Hemant Kumar Sagar, Adv.
Mr. Subhash Chandra Sagar, Adv.
Mr. E. C. Vidya Sagar, AOR
M/S. M. V. Kini & Associates, AOR
Mrs. Manik Karanjawala, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Prashant Kumar, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. Umesh Babu Chaurasia, Adv.
Mr. P. Parmeswaran, AOR
Ms. Sujata Kurdukar, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Vikash Singh, AOR
Mr. Naveen Kumar, AOR
Mr. P. K. Manohar, AOR
Mr. Vinod Sharma, AOR
Ms. Surbhi Mehta, AOR
Mr. Rajeev Singh, AOR
Ms. Parul Shukla, AOR
Mr. Saday Mondol, Adv.
Ms. Shubhangi Pandey, Adv.
Mr. Abhishek Pandey, Adv.
Mr. Prashant Kumar Umrao, AOR
Mr. Arun K. Sinha, AOR
Mr. Aman Panwar, AAG
Ms. Patil Rekha Chandra Gouda, AOR
Mr. Atmaram S Nandkarini, Sr. Adv.
Ms. Sakshi Kakkar, AOR
Mr. Shakti Singh, Adv.
Mr. Hitanshu Kaushal, Adv.
Mr. Aman Panwar, A.A.G.
Mr. Sanchit Garga, AOR
Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Salvador Santosh Rebello, AOR
11
Mr. Jaskirat Pal Singh, Adv.
Ms. Kritika, Adv.
Ms. Moulishree Pathak, Adv.
Ms. Ngacheitharin Chiphang, Adv.
Mr. Utsav Tarsolia, Adv.
Mr. B. K. Pal, AOR
Mr. James P. Thomas, AOR
Mr. S. Gowthaman, AOR
Mr. A. Karthik, AOR
Mr. Rajiv Kumar Choudhry , AOR
Mr. Anurag Tandon, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Ms. Dr. Monika Gusain, Sr. Adv.
Mr. B.k. Satija, A.A.G.
Ms. Karishma Malani, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Madhav Sinhal, Adv.
Mr. Rahul Khurana, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Drishti Rawal, Adv.
Ms. Aakansha, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Mr. Sarthak Arya, Adv.
Mr. Abhishek Chand, Adv.
Mr. Omanakuttan K. K., AOR
Mr. Ajit Sharma, AOR
Mr. Avijit Roy, AOR
Mr. D. L. Chidananda, AOR
Ms. Shalini Kaul, AOR
Mr. Sunil Kumar Sharma, AOR
Ms. Swati Ghildiyal, AOR
Ms. Neha Singh, Adv.
Mr. Siddharth Sharma, AOR
Mrs. Aishwrya Bhati, A.S.G.
Mrs. Archana Pathak Dave, A.S.G.
Ms. Ruchi Kohli, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Gaurang Bhushan, Adv.
Ms. Suhasini Sen, Adv.
Mr. Baijnath Patel, Adv.
12
Mr. Uday Prakash Yadav, Adv.
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mr. Md. Arshad, Adv.
Ms. Eksha Sharma, Adv.
Mr. Sachin Jaysing Patil, Adv.
Mr. Geo Joseph, Adv.
Mr. Risvi Muhammed, Adv.
Mr. Sachin Patil, AOR
Mr. Nishant Awana, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Mr. Sameer Singh, Adv.
Mr. S.k. Sarkar, Adv.
Mr. Bhushan, Adv.
Ms. Priya, Adv.
Ms. Snigdha Singh, Adv.
Ms. Sweta Singh, Adv.
Mr. Shubhranshu Padhi, AOR
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Nishit Agrawal, AOR
Mr. Shrey Kapoor, Adv.
Ms. Kanishka Mittal, Adv.
Mr. Krishna Ballabh Thakur, AOR
Ms. Madhavi Divan, Sr. Adv.
Ms. Nina Nariman, Adv.
Ms. Aruna Gupta, AOR
Mr. Ramesh Allanki, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Ramchander Goud Vangala, Adv.
Mr. Francis Joseph Clement, Adv.
Mr. Yash Gupta, Adv.
Mr. Suryakjala Mummana, Adv.
Mr. Mamatha Ralla, Adv.
Mr. Nandita Biswas, Adv.
13
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.
Mr. Shishir Deshpande, AOR
Mr. Yusuf, AOR
Mr. Agam Sharma , AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Mustafa Khaddam Hussain, Adv.
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Hasan Raza Khan, Adv.
Mrs. Pragya Baghel, AOR
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Mr. Deepak Singh, Adv.
Mr. Shishir Kumar Jha, Adv.
Ms. Priyal Sheth, Adv.
Mr. Raghvendra Kumar, AOR
Mr. Sravan Kumar Karanam, AOR
Mr. P. Venkatraju, Adv.
Ms. M. Harshini, Adv.
Applicant-in-person, AOR
Mr. Anant Mann, AOR
Mr. Lakshmeesh S. Kamath, AOR
Mrs. Samriti Ahuja, Adv.
Ms. Aditi Prakash, Adv.
Mr. Vikas Kumar, AOR
Mr. Kedar R Seludkar, Adv.
Ms. Samiksha Jain, Adv.
Mr. Karan Gulwade, Adv.
Ms. Vidhanshi Kamalia, Adv.
Mr. Gaurav Khanna, AOR
Mr. Gopal Balwant Sathe, AOR
Mr. Sarvam Ritam Khare, AOR
Mr. Kushagra Sharma, Adv.
Mr. Anuj Agarwal, Adv.
Mr. Akarsh Khare, Adv.
14
Mr. K. M. Nataraj Ld. Asg, A.S.G.
Mr. Harish Pandey, Adv.
Ms. Indira Bhakar, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Neeraj Kumar Sharma, Adv.
Ms. Mrinal Elker Mazumdar, Adv.
Mr. Shashwat Parihar, Adv.
Mr. Mukesh K Verma, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Santosh Ramdurg, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Ms. Sunieta Ojha, AOR
Mr. Dinesh Chandra Pandey, AOR
Mr. Saurabh Rajpal, AOR
Mr. Himinder Lal, AOR
Mr. Rakesh Kumar, Adv.
Dr. Chidanand P. Mansur, Adv.
Mrs. Meena Sehrawat, Adv.
Ms. Shruti Jose, AOR
Mr. Durgesh Ramchandra Gupta, AOR
Miss Rangoli Seth, AOR
Mr. Kaushik Choudhury, AOR
Mr. Aravindh S., AOR
Ms. Gulshan Jahan, Adv.
Ms. Jyotika Sharma, Adv.
Mrs. Kirti Renu Mishra, AOR
Mr. Atul Sharma, AOR
Mr. Anirudh Sanganeria, AOR
Mr. Chinmay Deshpande, Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Shrey Kapoor, AOR
Mr. Nishit Agrawal, Adv.
Ms. Anne Mathew, AOR
Mr. Yash S. Vijay, AOR
Mr. Adarsh Kumar Tiwari, AOR
Mr. Sarvan Shukla, Adv.
15
Ms. Vartika Maurya, Adv.
Mr. Atmaram NS Nadkarni, Sr. Adv.
Ms. Ritwika Nanda, Adv.
M/S. Trust Legal, AOR
Mr. Abhishek Atrey, AOR
Dr. Abhishek Atrey, Adv.
Ms. Ishita Bist, Adv.
Ms. Ambika Atrey, Adv.
Mr. Navneet Gupta, Adv.
Ms. Mrinal Gopal Elker, AOR
Mr. Mukesh Kumar Verma, Adv.
Mr. Dhaval Mehrotra, AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv.
Mr. Vikas Bharti, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Subhasish Mohanty, AOR
Mr Rahul Jain, AOR
Mr. Sabarish Subramanian, AOR
M/S. Karanjawala & Co., AOR
M/S. Khaitan & Co., AOR
Mr. Naveen Kumar, AOR
Mr. V. N. Raghupathy, AOR
M/S. D.s.k. Legal, AOR
Ms. Shibani Ghosh, AOR
Mr. Chandra Bhushan Prasad, AOR
Mr. K.m Nataraj, A.S.G.
Mr. Shiv Mangal Sharma, A.A.G.
Mr. Saurabh Rajpal, Adv.
Mr. Amogh Bansal, Adv.
Ms. Nidhi Jaswal, AOR
Ms. Pallavi Langar, AOR
Mr. Rajeev Kumar Dubey, AOR
Mr. Rajeev Maheshwaranand Roy, AOR
Mr. Vaibhav Niti, AOR
M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Sandeep Kumar Jha, AOR
Mr. Milind Kumar, AOR
Mr. Mohit Paul, AOR
Ms. Rashmi Nandakumar, AOR
16
Ms. Manika Tripathy, AOR
Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Ms. Ishika Neogi, Adv.
Ms. Supreeta Sharanagouda, AOR
Mr. Sharanagouda Patil, Adv.
Mrs. Supreeta Sharanagouda (aor), Adv.
Mr. Yash S Tiwari, Adv.
Ms. Ranu Purohit , AOR
Ms. Dharitry Phookan, AOR
Ms. Adarsh Nain, AOR
Mr. Guntur Pramod Kumar, AOR
Ms. Aishwarya Bhati, A.S.G.
Ms. Ruchi Kohli, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Baijnath Patel, Adv.
Mr. Amrish Kumar, AOR
Ms. Shivika Mehra, Adv.
Ms. Seema Bengani, Adv.
Mr. Arvind Kumar Sharma - Aor, Adv.
Ms. Purnima Krishna, AOR
Mr. M.f.philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Mr. Togin M. Babichen, Adv.
Mrs. Aishwarya Bhati Ld, A.S.G.
Mrs. Ruchi Kohli, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Jagdish Chandra Solanki, Adv.
Mr. Suhasini Sen, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Narender Hooda, Sr. Adv.
Mr. K.s.rupal, Adv.
Mr. Raman Walia, Adv.
Ms. Pallvi Hooda, Adv.
Mr. Shiv Bhatnagar, Adv.
Mr. Yuvraj Anandal, Adv.
Ms. Kavya Manuja, Adv.
Ms. Tannu, Adv.
Dr. Surender Singh Hooda, AOR
Mr. Sunil Kumar Verma, AOR
17
Mr. Prakash Kumar Singh, AOR
Ms. Tanya Srivastava, AOR
Mr. Aniteja Sharma, AOR
Ms. Seita Vaidyalingam, AOR
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
Mr. Utkarsh Anand, Adv.
Ms. Anzu. K. Varkey, AOR
Ms. Astha Sharma, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. Sujit Kumar Mishra , AOR
Mr. Aldanish Rein, AOR
Mr. Kunal Mimani, AOR
Ms. Shraddha Chirania, Adv.
Mr. Shantanu Kumar, AOR
Mr. Manan Verma, AOR
Mr. R. Basant, Sr. Adv.
Mr. Tanvir Ahmed Mir, Sr. Adv.
Mr. Ekansh Mishra, AOR
Nishanth Patil, AOR
M/S. Venkat Palwai Law Associates, AOR
Mr. Ajay Marwah, AOR
Mr. Ravindra S. Garia, AOR
Mr. Shashank Singh, Adv.
Mr. Karan Sharma, AOR
Ms. Sugandha Anand , AOR
Mr. Amit Kumar, Sr. Adv., Advocate General
Mr. Avijit Mani Tripathi, AOR
Mr. Deeptakirti Verma, AOR
Ms. Usha Nandini V., AOR
Mr. Avneesh Arputham, AOR
Mr. Prasenjit Keswani, Adv.
Dr. Arvind S. Avhad, AOR
Mr. Rishabh Singh, Adv.
Ms. Vanshaja Shukla, AOR
18
Mr. Chirag M. Shroff, AOR
Ms. Mayuri Raghuvanshi, AOR
Mr. Vivek Jain, AOR
Mr. Abhishek Saket, Adv.
Mr. Sudeep Kumar, AOR
Ms. Manisha, Adv.
Ms. Rupali, Adv.
Ms. Rani Mishra, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Mr. Venkata Raghuvamsy D. , AOR
Ms. Swathi H. Prasad, AOR
Mr. Adeel Ahmed, AOR
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Anurag Kumar, Adv.
Mr. Kunal Narwal, Adv.
Ms. Vanshika Singh, Adv.
Mr. Ajay Agarwal, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Aditi Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Somesh Chandra Jha, AOR
Ms. Ruchira Goel, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Adarsh Dubey, Adv.
Ms. Chitransha Singh Sikarwar, Adv.
Mr. Parth Awasthi, Adv.
Mr. Pashupathi Nath Razdan, AOR
Ms. Maitreyee Jagat Joshi, Adv.
Mr. Astik Gupta, Adv.
Ms. Akanksha Tomar, Adv.
19
Mr. Rahul, Adv.
Mr. Tarun Gupta, AOR
Mr. Hirday Virdi, Adv.
Ms. Soumya Nagpal, Adv.
Mr. Sidhant Ranta, Adv.
Mr. Sameer Abhyankar, AOR
Mr. Krishna Rastogi, Adv.
Mr. Aryan Srivastava, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Sanjay Upadhyay, Sr. Adv.
Mr. Shubham Upadhyay, AOR
Mr. Surya Gupta, Adv.
Ms. Anukriti Bajpai, Adv.
Mr. Vivek Gupta, AOR
Ms. Tanu Priya Gupta, AOR
Ms. Khushi Sharma, Adv.
Mr. P. S. Sudheer, AOR
Mr. Sunny Choudhary, AOR
Mr. Siddhartha Jha, AOR
Dr. Amardeep Gaur, Adv.
Mr. Naved Anwar, Adv.
Mr. Vishvajeet Vijaykumar Shinde, Adv.
Mr. Vinay Kumar Sah, Adv.
Ms. Sonia Sharma, Adv.
Mr. Jazib Siddiqui, Adv.
Mr. S. Krishnamurthy, Adv.
Mr. K .kumaravadivel, Adv.
M/s V. Maheshwari & Co., AOR
Mr. Mayank Aggarwal, AOR
Mr. Sanjeev Kumar, AOR
Mr. Shovan Mishra, AOR
Ms. Bipasa Tripathy, Adv.
Mr. Shlok Luthra, Adv.
Mr. Ashutosh Kumar Sharma, AOR
Ms. Suman Kukrety, AOR
Mrs. Aishwarya Bhati, A.S.G.
Ruchi Kohli, Adv.
Suhashini Sen, Adv.
20
Shyam Gopal, Adv.
Raghav Sharma, Adv.
Raman Yadav, Adv.
Sunanda Shukla, Adv.
Dr. N. Visakamurthy, AOR
Mr. Pawanshree Agrawal, AOR
Dr. Surender Singh Hooda, AOR
M/S. Parekh & Co., AOR
Mr. T. L. Garg, AOR
Mr. Shiv Prakash Pandey, AOR
Mr. Pranaya Kumar Mohapatra, AOR
Mr. Ashwani Kumar, AOR
Mrs. Rachana Joshi Issar, AOR
Mr. Harish Pandey, AOR
Mr. V. K. Verma, AOR
Mr. Prashant Chaudhary, AOR
Mrs. Rekha Pandey, AOR
Mr. Pravir Choudhary, AOR
Mrs. Geeta Rani, Adv.
Mr. Reepak Kansal, Adv.
Ms. Ruhi Gupta, Adv.
Mr. Navdeep Garg, Adv.
Mr. Dushyant Sharma, Adv.
Mr. Abhishek Gaur, Adv.
Mr. Lalit Bhargav, Adv.
Mr. Prabhu Vashishth, Adv.
Ms. Pooja Singh, Adv.
Mr. Nikilesh Ramachandran, AOR
Ms. Prerna Mehta, AOR
Mr. Sunil Kumar Jain, AOR
Mr. Ravi Kumar Tomar, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Mukesh Verma - A, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Raman Yadav, Adv.
Mr. Shantnu Sharma, Adv.
Ms. Chitrangda Rastravara, Adv.
Mr. Rohan Gupta, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Manoranjan Paikaray, Adv.
Mr. Pranab Kumar Samantray, Adv.
Mr. Pradeep Kar, Adv.
Mr. P. Parmeswaran, AOR
21
Mr. Gunnam Venkateswara Rao, AOR
Mr. Abhay Kumar, AOR
Ms. Diva Singh, Adv.
Mr. Devendra Singh, AOR
Mr. Avinash Poddar, Adv.
Mr. Ankit, Adv.
Mr. Bhupender Yadav, Adv.
Mr. Karan Thakur, Adv.
Mr. Swagat Nanda, Adv.
Ms. Deep Shikha Bharati, Adv.
Mr. A. Venayagam Balan, AOR
Mr. Praveen Swarup, AOR
Mr. Sanjiv Sen, Sr. Adv.
Mr. Praveen Swarup, Adv.
Mr. Rohit Swarup, Adv.
Mr. Devesh Maurya, Adv.
Mr. Ravi Kumar, Adv.
Ms. Sheetal Kandpal, Adv.
Mr. Manish Dhingra, Adv.
Ms. Binu Tamta, AOR
Mr. Shekhar Kumar, AOR
Mrs. Anil Katiyar, AOR
Ms. Anu Gupta, AOR
Ms. Manju Jetley, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Pawan R Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Mr. Satish Aggarwal, AOR
Mr. Satyendra Kumar, AOR
Mr. Ajit Sharma, AOR
Mr. Suresh Chandra Tripathy, AOR
Mr. Md. Farman, AOR
Ms. Ruby Singh Ahuja, AOR
Mr. Sudhir Naagar, AOR
Mr. Venkateswara Rao Anumolu, AOR
Mr. Abhijit Sengupta, AOR
Mr. Paras Chauhan, Adv.
Mr. N.maylsamy, Adv.
Ms. Kuheli Mitra, Adv.
Mr. Balmiki Prasad, Adv.
Mr. Birendra Kumar, Adv.
Mr. Neeraj Kumar Gupta, AOR
Mr. Tarun Johri, AOR
Mr. Avinash Kr. Lakhanpal, AOR
22
Mr. Sanjay Kapur, AOR
Ms. Rukhsana Choudhury, AOR
Mr. Harsh V. Surana, AOR
Mr. Raj Kamal, AOR
Mr. Rakesh Kumar, Adv.
Dr. Chidanand P. Mansur, Adv.
Mrs. Meena Sehrawat, Adv.
Mr. Himinder Lal, AOR
Mr. Umesh Kumar Khaitan, AOR
Ms. Vanita Bhargava, AOR
Mr. Amit Kumar Singh, AOR
Ms. K. Enatoli Sema, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Anando Mukherjee, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.k. Satija, A.A.G.
Mr. Rakesh Kumar Mudgal, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Rahul Khurana, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Aakanksha, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Arya, Adv.
Ms. Drishti Rawal, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Richa Verma, Adv.
Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Mr. Abhishek Chand, Adv.
Mr. Deepak Vashisht, Adv.
Mr. T. Mahipal, AOR
Mr. Rajat Joseph, AOR
Mr. Gaurav Goel, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Sunny Choudhary, AOR
Mr. D. K. Devesh, AOR
Mr. Kailas Bajirao Autade, AOR
Mr. Anand Varma, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. S. S. Shroff, AOR
Ms. Firdouse Qutb Wani, AOR
Mr. Krishnanand Pandeya, AOR
Ms. Neha Sharma, AOR
23
Mr. Smarhar Singh, AOR
Ms. Shweta Kumari, Adv.
Mr. Dhananjaya Kumar Tyagi, Adv.
Mr. Mohd Asim, Adv.
Mr. Pankaj Prakash, Adv.
Mr. Manoj Kumar, Adv.
Mr. Jai Krishna Singh, Adv.
Mr. Abhinav Agrawal, AOR
Mr. Avadh Bihari Kaushik, AOR
Mr. Shekhar Prit Jha, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mr. Prithu Garg, AOR
Mr. Somnath Mukherjee, AOR
Mr. Sanjay Upadhyay, Sr. Adv.
Ms. Mayuri Raghuvanshi, AOR
Mr. Vyom Raghuvanshi, Adv.
Mr. Shubham Upadhyay, Adv.
Mr. Surya Gupta, Adv.
Mr. Saurabh Mishra, AOR
Mr. Siddhartha Chowdhury, AOR
Mr. Sanjeev Malhotra, AOR
Mr. Amarjit Singh Bedi, AOR
Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Ms. Pragya Malik, Adv.
Ms. Parinita Sehrawat, Adv.
Mr. Kartikeya Chaudhary, Adv.
Mr. Ganesh Kumar Malviya, Adv.
Mrs. Gargi Khanna, AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv.
Mr. Vikas Bharti, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Abinash Kumar Mishra, AOR
Ms. Nidhi Mohan Parashar, AOR
Mr. Purna Chandra Patnaik, AOR
Mr. Ramesh Kumar Mishra, AOR
Mr. Arvind Gupta, AOR
Mr. Vivek Narayan Sharma, AOR
Mrs. Mahima Bhardwaj Kalucha, Adv.
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Mr. Akash Singh, Adv.
Mr. Shubham Awasthi, Adv.
Mr. Rajeev Kumar Jha, Adv.
Ms. Madhu Sikri, AOR
Mr. Sanjeev Dubey, Sr. Adv.
Mr. Sharkh Khan, Adv.
Mr. K. V. Mohan, AOR
Ms. Tanya Verma, Adv.
Mr. Arjun Garg, AOR
Mr. Shrey Kapoor , AOR
Mr. Vivek Gupta, AOR
Mr. Karunakar Mahalik, AOR
Mr. Yoginder Handoo, AOR
Dr. Arvind S. Avhad, AOR
Mr. Rishabh Singh, Adv.
Ms. Binu Tamta, AOR
Mrs. Rani Chhabra, AOR
Mr. Vishnu Kant, AOR
Mr. V. N. Raghupathy, AOR
Mr. E. C. Agrawala, AOR
Mr. A. Raghunath, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Manoranjan Paikaray, Adv.
Mr. Pranab Kumar Samantray, Adv.
Mr. Pradeep Kar, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. T. V. George, AOR
Ms. Smita Maan, AOR
Mr. Tarun Gupta, AOR
Mr. Hirday Virdi, Adv.
Ms. Soumya Nagpal, Adv.
Mr. Sidhant Ranta, Adv.
Mr. Abhinav Shrivastava, AOR
Ms. Gauraan, AOR
Mr. Prashant Bhushan, AOR
Mr. Alok Gupta, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Pawan R Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
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Mr. R. C. Kohli, AOR
Mr. Yashraj Singh Deora, Sr. Adv.
Ms. Anupama Dhurve, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
Mr. Sriram Krishna, Adv.
M/s Mitter & Mitter Co., AOR
Mr. Bimlesh Kumar Singh, AOR
Mr. Tushar Mehta, Solicitor General
Mr. Balbir Singh, A.S.G.
Mr. B. K. Satija, A.A.G.
Mr. Samar Vijay Singh, AOR
Ms. Sabarni Som, Adv.
Mr. Aman Dev Sharma, Adv.
Ms. Veena Bansal, Adv.
Mr. Gaj Singh, Adv.
Ms. Shruti Tripathi, Adv.
Mr. S. Guru Krishna Kumar, Amicus Curiae
Ms. Anitha Shenoy, Amicus Curiae
Ms. Srishti Agnihotri, AOR
Mr. Ashwin K, Adv.
Mr. Vishesh Goel, Adv.
Ms. Sadhana Madhavan, Adv.
Ms. Kavana Rao, Adv.
Mr. D.p.singh, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Ms. Anchal Kanthed, Adv.
Ms. Pallavi Tayal, AOR
Mr. Vivek Narayan Sharma, AOR
Mrs. Mahima Bhardwaj Kalucha, Adv.
Mr. Akash Singh, Adv.
Mr. Shubham Awasthi, Adv.
Mr. Rajeev Kumar Jha, Adv.
Mr. Vinayak Sharma, Standing Counsel, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Yashwardhan Shah, Adv.
M/s Unuc Legal Llp, AOR
Mrs. Sharmila Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Mr. Pawan R Upadhyay, Adv.
D S Mehra, AOR
Mr. Kiran Kumar Patra, AOR
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Mr. Preetish Sahu, Adv.
Mr. Rajesh Kumar Chaurasia, AOR
Ms. Richa Kapoor, AOR
Mr. Akshay Verma, AOR
Ms. Malvika Kapila, AOR
M/S. Karanjawala & Co., AOR
Mr. Anand Mishra, AOR
Mr. Dinesh Chandra Pandey, AOR
Mr. Raj Bahadur Yadav, AOR
Dr. Surender Singh Hooda, AOR
Mr. Shantanu Krishna, AOR
Mr. Ekansh Mishra, AOR
Mrs. Aishwarya Bhati Ld, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Jagdish Chandra, Adv.
Mr. Rajesh Kumar Singh, Adv.
Mr. Rajat Nair, Adv.
Ms. Suhasini Sen, Adv.
Mr. Navnajay Mahapatra, Adv.
Mr. T.s. Sabarish, Adv.
Mr. Madhav Sinhal, Adv.
Ms. Sunanda Shukla, Adv.
Mr. K.m. Nataraj Ld, A.S.G.
Mr. A. Sirajudeen, Adv.
Mr. P.v. Yogeswaran, Adv.
Mr. Sharath Nambiar, Adv.
Mr. B.k. Satija, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Chitransh Sharma, Adv.
Mr. Sarthak Karol, Adv.
Mr. Manish, Adv.
Mr. Kailash Prashad Pandey, AOR
Mr. Varun Varma, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Sandeep Singh Dingra, Adv.
Mr. Dinesh Kumar Mudgal, Adv.
Mr. Akhileshwar Jha, Adv.
Ms. Shreya Jha, Adv.
Mr. Jatin Malik, Adv.
Mr. Abhishek Sachdeva, Adv.
Mr. Manaj Sarkar, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Rajesh Singh, Adv.
Mr. Javed Raza, Adv.
Mr. Chaman Sharma, Adv.
Mr. Narendra Pal Sharma, Adv.
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Mr. Saurabh Kumar Solanki, Adv.
Mr. Supriya, Adv.
Ms. Manisha Chawla, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Aushi, Adv.
Mr. Avnish Sharma, Adv.
Mr. Devendra Kumar Mishra, Adv.
Mr. Anupam Kumar, Adv.
Mr. Lalit Dixit, Adv.
Mr. Ashok Anand, AOR
Mr. Ejaz Maqbool, AOR
Mr. Chanchal Kumar Ganguli, AOR
Mr. Haresh Raichura, AOR
Mrs. Saroj Raichura, Adv.
Ms. Shagun Matta, AOR
Samir Malik, AOR
Mr. Krishna Pal Singh, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Rajesh Kr.singh, Adv.
Mr. Rajat Nair, Adv.
Mr. Navanjay Mahapatra, Adv.
Ms. Suhasini Sain, Adv.
Mr. Annirudh Sharma-ii, Adv.
Mr. Sabarish Subramanian, Adv.
Mr. Sudarshan Lamba, AOR
Mr. Ilin Saraswat, Adv.
Ms. Ilma Saifi, Adv.
Mrs. Anita Rani Sharma, Adv.
Mrs. Poonam Seth, Adv.
Mr. M. M. Kashyap, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Ms. Rooh-e-hina Dua, AOR
Ms. Anuradha Mutatkar, AOR
Mr. Chirag M. Shroff, AOR
Mr. Shyam D. Nandan, AOR
Mrs. Priya Puri, AOR
Intervenor-in-person, AOR
Mr. Rakesh Mishra, AOR
Mr. Amit Upreti, Adv.
Ms. Sakshi Tiwari, Adv.
Mr. Awadhesh Kumar, Adv.
Mr. Umesh Kumar Pal, Adv.
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Mr. Milind Kumar, AOR
Mr. Saeed Qadri, Adv.
Mr. Saahil Gupta, Adv.
Mr. Danish Ali, Adv.
Ms. Radha Meena, Adv.
Mr. Aaman, Adv.
Ms. Udita Singh, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Ms. Madhulika, Adv.
Mr. Anand Kumar Rai, Adv.
Mr. Radeesh Kumar Mt, Adv.
Mr. Amulya Dev Mishra, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mrs. Suhasini Sen, Adv.
Mr. Rajesh Kumar Singh, Adv.
Mr. Rajat Nair, Adv.
Mr. T S Sabarish, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Annirudh Sharma - Ii, Adv.
Mr. Amrish Kumar, AOR
Ms. Supriya Juneja, AOR
Mr. Anand Shankar, AOR
Mr. Zeeshan Diwan , AOR
Mr. Abhas Kumar, AOR
M/S. M. V. Kini & Associates, AOR
Mr. Rajivkumar, AOR
Mr. Ajay Pal, AOR
M/S. Devasa & Co., AOR
Mr. Shekhar G Devasa, Sr. Adv.
Mr. Manish Tiwari, Adv.
Mrs. Thashmitha Muthanna, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Ms. Astha Sharma, AOR
Mrs. Aishwarya Bhati, A.S.G.
Suhashini Sen, Adv.
Rajat Nair, Adv.
Ruchi Kohli, Adv.
B.k.satija, Adv.
Shagun Thakur, Adv.
Chitrangda Rastravara, Adv.
Chinmayee Chandra, Adv.
Dr. N. Visakamurthy, AOR
Mr. Ajay Vikram Singh, AOR
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Mrs. Priyanka Singh, Adv.
Mr. M Aamir Faiyaz, Adv.
Ms. Anushka Rajora, Adv.
Mr. Ajay Kumar Singh, AOR
Ms. Akriti Chaubey , AOR
Ms. Pratibha Jain, AOR
Ms. B. Vijayalakshmi Menon, AOR
Mr. Nishit Agrawal, AOR
Ms. Rakhi Ray, AOR
Ms. Manika Tripathy, AOR
Mr. Mayank Aggarwal, AOR
Mr. Jasmeet Singh, AOR
Mr. Rahul Narayan, AOR
Mr. Dhananjay Garg, AOR
Mr. Abhishek Garg, Adv.
Mr. Praveen Bajaj, Adv.
Mr. Chaudhary Shamsuddin Khan, Adv.
Mr. D. K. Garg, Adv.
Mr. J.K. Birla, Sr. Adv.
Mr. Harsh Meheta, Adv.
Mr. Rishabh Sancheti, Adv.
Ms. Padma Priya, Adv.
Mr. Nishant Kumar, Adv.
Mr. K. Paarivendhan, AOR
UPON hearing the counsel, the Court made the following
O R D E R
[1] I.A. NOS. 252275, 252279 & 252282 OF 2025:
1. We are not inclined to entertain these applications.
2. Learned counsel for the applicant(s), therefore, seeks permission to withdraw these applications with liberty to approach the jurisdictional High Court.
3. Permission is granted.
4. These applications are, therefore, disposed of as withdrawn with the liberty as prayed for.
[2] I.A. NOS. 252829 & 252832 OF 2025:
1. Learned counsel for the applicant(s) seeks permission 30 to withdraw these applications.
2. Permission is granted.
3. These applications are, therefore, disposed of as withdrawn.
[3] I.A. NO. 276882 OF 2025: 1. This matter pertains to the expansion of Naval
Headquarters, Ministry of Defence, Nausena Bhawan, Delhi.
Since the area in question comes within the Morphological Ridge area of Delhi, the applicant has approached this Court to seek permission for construction of infrastructure facilities on the Defence land at Nausena Bhawan.
2. The issue has been examined by the CEC and the CEC has submitted its Report No. 52 of 2025. The recommendations of the CEC are as follows:
a) The Applicant (Ministry of Defence) shall deposit 5% of the project cost with the Ridge Management Board Fund shall be utilized by the Delhi Forest Department under the supervision and direction of the Ridge Management Board for plantation, conservation, and development of the Delhi Ridge.
b) All the conditions imposed by various statutory authorities, particularly those stipulated by the MoEFCC, while granting the Environmental Clearance, including any subsequent modifications, shall be strictly complied with.
c) The perimeter of the proposed site is approximately 725 meters. The Applicant shall 31 undertake the plantation of at least 500 saplings of indigenous species in and around the premises of the proposed project and ensure their proper upkeep to facilitate their survival and growth into mature trees.
d) The Applicant shall undertake a comprehensive analysis and implement remedial measures for waste management, rainwater harvesting, and energy conservation for the proposed infrastructure.
e) Any other condition that this Hon’ble Court may deem appropriate.”
3. In that view of the matter, we are inclined to allow this application and grant permission for expansion, subject to strict compliance of the recommendations of the CEC.
4. The application stands allowed in the above terms. [4] IA No. 20650 of 2023 I.A. No. 75033 of 2023 AND I.A. No. 199355 of 2024 and Transferred Case (Criminal) No. 2/2025:
Transferred Case (Criminal) No. 2/2025 stands disposed of in terms of the signed reportable judgment, which is placed on the file.
REST OF THE MATTERS:
List tomorrow, i.e. 12.11.2025.
(POOJA SHARMA) (ANJU KAPOOR)
AR-CUM-PS ASSISTANT REGISTRAR
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