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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

(5)The Director General of Police may recall the services of any officer as mentioned in the Section B of the Schedule - 1 of this rule in case of serious breakdown of law and order situation in any part of the State of Rajasthan.