Rajasthan High Court - Jaipur
The Chairman, Central Board Of ... vs Sh Vinod Kumar Sharma S/O Shri Mool Chand ... on 2 July, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 678/2019
The Chairman, Central Board Of Trustees, Employees Provident
Fund Organisation
----Appellant
Versus
Sh Vinod Kumar Sharma S/o Shri Mool Chand Sharma
----Respondent
For Appellant(s) : Mr. Tej Prakash Sharma
For Respondent(s) : Mr. V.L. Mathur
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA
Order
02/07/2019
Mr. V.L. Mathur, learned counsel has put in appearance on
caveat on behalf of respondent.
Learned counsel for the appellant is directed to supply copy
of the appeal as also application under Section 5 of the Limitation
Act to Mr. V.L. Mathur, learned counsel for the respondent.
Name of Mr. V.L. Matur, learned counsel be shown in the cause list as counsel for the respondent.
List this matter on 31.07.2019.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J Manish/Manoj/53 (Downloaded on 03/07/2019 at 10:38:22 PM) Powered by TCPDF (www.tcpdf.org)