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[Cites 1, Cited by 15]

Rajasthan High Court - Jaipur

The Chairman, Central Board Of ... vs Sh Vinod Kumar Sharma S/O Shri Mool Chand ... on 2 July, 2019

Bench: Mohammad Rafiq, Narendra Singh Dhaddha

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Special Appeal Writ No. 678/2019

                                    The Chairman, Central Board Of Trustees, Employees Provident
                                    Fund Organisation
                                                                                                        ----Appellant
                                                                         Versus
                                    Sh Vinod Kumar Sharma S/o Shri Mool Chand Sharma
                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Tej Prakash Sharma
                                   For Respondent(s)           :     Mr. V.L. Mathur



                                               HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
                                         HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

                                                                          Order

                                   02/07/2019

                                         Mr. V.L. Mathur, learned counsel has put in appearance on

                                   caveat on behalf of respondent.

                                         Learned counsel for the appellant is directed to supply copy

                                   of the appeal as also application under Section 5 of the Limitation

                                   Act to Mr. V.L. Mathur, learned counsel for the respondent.

Name of Mr. V.L. Matur, learned counsel be shown in the cause list as counsel for the respondent.

List this matter on 31.07.2019.

(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J Manish/Manoj/53 (Downloaded on 03/07/2019 at 10:38:22 PM) Powered by TCPDF (www.tcpdf.org)