Madhya Pradesh High Court
M/S Fly Ash Movers (I) Pvt. Ltd. vs M.P. Power Generation Co. Ltd. on 10 February, 2017
AA-12-2017
(M/S FLY ASH MOVERS (I) PVT. LTD. Vs M.P. POWER GENERATION CO. LTD.)
10-02-2017
Shri Shravan Rao, counsel for the appeal.
Issue notice.
Shri Anshuman Singh, learned counsel appears on behalf of the
respondent and takes notice. A copy of memorandum of appeal along
with annexures be served on Shri Anshuman Singh.
Call for the records from the Courts below. List for hearing along with records.
(RAJENDRA MENON) (SMT. ANJULI PALO) ACTING CHIEF JUSTICE JUDGE vidya