Bombay High Court
Arjun Baburao Natekar @ Nache @ Arjun ... vs The State Of Maharashtra on 17 August, 2022
Author: Milind N. Jadhav
Bench: A.S. Gadkari, Milind N. Jadhav
Osk 242-Apeal-775-2017.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 775 OF 2017
Arjun Baburao Natekar @ Nache
@ Arjun Baburao Bhunyar ... Appellant
V/s.
The State of Maharashtra ... Respondent
None for Appellant.
Mr.Ajay Patil, A.P.P. for Respondent-State.
CORAM : A.S. GADKARI AND
MILIND N. JADHAV, JJ.
DATE : 17th August 2022.
P.C. :
1. None for Appellant.
2. In order to grant an opportunity to Appellant, list the Appeal on Final Hearing Board from the week commencing from 12 th September 2022.
[MILIND N. JADHAV, J.] [A.S. GADKARI, J.]
Digitally signed
by OMKAR
OMKAR SHIVAHAR
SHIVAHAR KUMBHAKARN
KUMBHAKARN Date: 2022.08.19 11:06:54 +0530 1/1