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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(b) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(b)to measure and receive the quantity of water at the measuring device and to ensure proper apportionment and distribution of the water so received to all holders of land in the service area and for that purpose; to prepare rotational water supply system and implement it;