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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(2)The amount of employer's share of contribution to the contributory provident fund together with interest required to be refunded or actually refunded shall be recorded in the Service Book under proper attestation.