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State of Rajasthan - Section

Section 8 in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

8. Source of Selection.

- Selection for appointment to the posts as specified in column 2 of Schedule-I after commencement of these rules shall be made on the recommendation of the Committee from amongst the persons mentioned in column 3 of Schedule-I who hold lien on the post or who have been appointed on regular basis on the post under the parent department of the Central/State Government/Central Public Undertakings/State Public Undertakings.