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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2)(v) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(v)encourage and coordinate with panchayats, municipalities , Nehru Yuwa Kendras, education institutions and especially their National Service Scheme Units, organizations, specialists, experts, activists etc. working in the district so that their resources and efforts are effectively pooled for the welfare of senior citizen of the district.