Madhya Pradesh High Court
Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 23 April, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-34300-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 34300 of 2025
(SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
WP/34764/2025
Dated : 23-04-2026
Shri Brindavan Tiwari - Advocate for the petitioners.
Shri Sanjay Kumar Patel - Advocate for the respondent no.6.
Shri Praveen Namdeo - Govt. Advocate for the State.
If order dated 18.4.2026 is not complied with by next date of hearing then respondent no.3 shall appear before this Court to explain why order is not being complied with and salary is not being paid to petitioners till March, 2026 despite the fact that they are working on their post.
List these matters on 15.6.2026.
(VISHAL DHAGAT) JUDGE AD/ Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/24/2026 3:49:15 PM