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Madhya Pradesh High Court

Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 23 April, 2026

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                             1                                WP-34300-2025
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      WP No. 34300 of 2025
                                (SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )

                                                           WP/34764/2025
                          Dated : 23-04-2026
                                Shri Brindavan Tiwari - Advocate for the petitioners.

                                Shri Sanjay Kumar Patel - Advocate for the respondent no.6.

Shri Praveen Namdeo - Govt. Advocate for the State.

If order dated 18.4.2026 is not complied with by next date of hearing then respondent no.3 shall appear before this Court to explain why order is not being complied with and salary is not being paid to petitioners till March, 2026 despite the fact that they are working on their post.

List these matters on 15.6.2026.

(VISHAL DHAGAT) JUDGE AD/ Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/24/2026 3:49:15 PM