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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(3) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(3)When employee retires from his service, an office order shall be issued to that effect by the Management and copies thereof shall be endorsed to the Director and District Education Officer/District Primary Education Officer concerned, as the case may be.