Delhi High Court - Orders
M/S Stup Consultants Pvt Ltd vs Indian Oil Corporation Limited on 2 November, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 162/2021 & EX.APPL.(OS) 1101/2021,
EX.APPL.(OS) 1102/2021
M/S STUP CONSULTANTS PVT LTD. ..... Decree Holder
Through: Mr. Pranav Jain, Mr. Kshitij Paliwal
& Ms. Srishti Govil, Advocates.
versus
INDIAN OIL CORPORATION LIMITED ..... Judgement Debtor
Through: Mr. V.N. Koura, Mr. S. Sirish Kumar,
Ms. Shanin Koura & Mr. Nirbhay
Narain Singh, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 02.11.2022 List for arguments on 28th February, 2023.
NEENA BANSAL KRISHNA, J NOVEMBER 2, 2022 S.Sharma Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:03.11.2022 16:02:20