Visani Rajeshree Arvindbhai vs Institute Of Chartered Accoutant Of ... on 23 October, 2024

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Visani Rajeshree Arvindbhai vs Institute Of Chartered Accoutant Of ... on 23 October, 2024

Bench: Heeralal Samariya

                               के न्द्रीय सूचना आयोग
                      Central Information Commission
                            बाबा गंगनाथ मागग,मुननरका
                      Baba Gangnath Marg, Munirka
                       नई दिल्ली, New Delhi - 110067

निकायत संख्या / Complaint No. CIC/ICAOI/C/2023/642692

Smt. Visani Rajeshree arvindbhai                          निकायतकताग /Complainant
                                   VERSUS/बनाम

PIO,                                                      ...प्रनतवािीगण /Respondent
Institute of Chartered Accountant of India

Date of Hearing                       :      21.10.2024
Date of Decision                      :      21.10.2024
Chief Information Commissioner        :      Shri Heeralal Samariya

Relevant facts emerging from complaint:

RTI application filed on              :     30.07.2023
PIO replied on                        :         - -
First Appeal filed on                 :         - -
First Appellate Order on              :         - -
2ndAppeal/complaint received on       :     Nil

Information sought

and background of the case:

The Complainant filed an RTI application dated 30.07.2023 seeking information on following points:-

"Request you to provide certified copies of answer sheets under right to information act Below are my details for your reference: Name:visani Rajeshree arvindbhai Address: bhavani krupa punitnagar, sanala road, morbi.

Examination :CA intermediate Year of Examination-may,2023 Roll no-230558 Student registration no-230558 Mobile no:-6354589997 Email id:[email protected] Scanned copy of the paper required is as follows. Paper no. subject name

1.accounting Page 1

2.corporate and other laws

3.cost and management accounting

4. taxation."

Dissatisfied with the non-receipt of information received from the CPIO, the Complainant approached the Commission with the instant Complaint.

Order The above mentioned Complaint was registered on 26.09.2024. The Commission is in receipt of letter dated 08.10.2024 from the Complainant wherein she has requested for withdrawal of her Complaint and the same is allowed.

The Complaint is dismissed as withdrawn.

Heeralal Samariya (हीरालाल सामररया) Chief Information Commissioner (मुख्य सूचना आयुक्त) Authenticated true copy (अभिप्रमाभित सत्याभित प्रभत) S. K. Chitkara (एस. के . नचटकारा) Dy. Registrar (उप-पंजीयक) 011-26186535 Page 2 Recomendation(s) to PA under section 25(5) of the RTI Act, 2005:-

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