Gauhati High Court
Abdul Basit Tapadar vs Swapan Namasudra And 7 Ors on 28 March, 2022
Bench: Chief Justice, Soumitra Saikia
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GAHC010062752022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/115/2022
ABDUL BASIT TAPADAR
CHAIRMAN, KANISHAIL, JABAINPUR COOPERATIVE SOCIETIES LTD.,
KARIMGANJ, ASSAM
VERSUS
SWAPAN NAMASUDRA AND 7 ORS.
S/O- LATE SUNIL NAMASUDRA, R/O VILLAGE- TELIKHALER, P.O-
TELIKHALER ROAD, DIST- KARIMGANJ, ASSAM, PIN-78871
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
CO OPERATION DEPARTMENT DISPUR GUWAHATI
06
3:THE REGISTRAR OF CO OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI 22
4:THE IN CHARGE
ADDITIONAL REGISTRAR OF CO OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI 22
5:THE ZONAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
SILCHAR ZONE
KARIMGANJ
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ASSAM
6:THE DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
KARIMGANJ
ASSAM
7:THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
RAMKRISHNAGAR
DIST KARIMGANJ
ASSAM
8:SRI ALA UDDIN
S/O LATE MANIK MIA
RESIDENT OF VILLAGE SILCHAR ROAD
PS AND DIST KARIMGANJ
TEMPORARILY APPOINTED AS THE SECRETARY OF KANISHAIL
JABAINPUR CO OPERATIVE SOCIETY LT. DIST KARIMAGANJ
ASSA
Advocate for the Petitioner : MR. S ROY
Advocate for the Respondent : SC, CO OP
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
28-03-2022 List on 04.04.2022 along with WA 111/2022.
JUDGE CHIEF JUSTICE Comparing Assistant