Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Bombay Presidency - Subsection Section 128(b) in The Bombay Forest Rules, 1942 (b)binds himself not to withdraw his tender or bid during the time that may lapse before its acceptance or refusal is communicated to him,
