Supreme Court - Daily Orders
Archana Gupta vs Vikas Gupta on 12 June, 2020
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
ITEM NO.19 Virtual Court 9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2415/2019
ARCHANA GUPTA Petitioner(s)
VERSUS
VIKAS GUPTA Respondent(s)
(IA No.151709/2019-STAY APPLICATION[CHIEF COURT MENTIONING DTD. 18-
12-2019]
IA No. 151709/2019 - STAY APPLICATION)
Date : 12-06-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Kunal Chatterji, AOR
Ms.Maitrayee Banerjee, Adv.
For Respondent(s)r. Satish Vig, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for both the parties. Both parties are agreeable for mediation. The matter is referred to the Supreme Court Mediation Center, New Delhi. The Supreme Court Mediation Center may initiate mediation talks first through video conferencing individually, so that privacy and confidentiality concerns are taken care of. Thereafter, joint sessions may also be held and if there is a likelihood of settlement, the parties may be summoned to Delhi for appearance in person. In such an event the respondent (husband) shall pay a sum Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2020.06.16 of Rs.25,000/- to enable the petitioner (wife) to come and appear 14:39:17 IST Reason:
before the Supreme Court Mediation Center, New Delhi.
Both the parties shall be called by the Supreme Court Mediation Center, New Delhi through video conferencing on 20.07.2020 at 11.00 a.m. Learned counsel for the parties are directed to provide the telephone numbers and e-mail id etc. of their respective parties to the Supreme Court Mediation Center to facilitate the video conferencing. The Mediator shall make an endeavour to complete the process of mediation within eight weeks thereafter and file a report.
List the matter after receipt of the report from the Mediation Centre.
(ASHWANI KUMAR) (ANITA RANI AHUJA) COURT MASTER (SH) ASSISTANT REGISTRAR