Himachal Pradesh High Court
Bablu Kolas vs . H.P. Gramin Bank on 16 June, 2023
Author: Virender Singh
Bench: Virender Singh
Bablu Kolas vs. H.P. Gramin Bank .
Cr. Revision No. 242 of 2023 16.06.2023 Present: Mr. Hemant Kumar Thakur, Advocate, for the petitioner.
Compliance report not received. Let, reminder be issued to learned trial Court to submit compliance report regarding the order dated 8th May, 2023.
Steps for service of respondent be taken within a period of seven days and thereafter, notices be issued to the respondent for 25th August, 2023.
( Virender Singh ) Judge June 16, 2023 (vs) ::: Downloaded on - 17/06/2023 20:32:32 :::CIS