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State of Madhya Pradesh - Section

Section 6 in Copies of records Etc. Rules

6.

If a search is necessary for tracing a paper of which a copy is required fees shall be charged at the rate of 75 Paise an hour or fraction of an hour. The search or the inspection of papers shall be made in the immediate presence of the Chief Municipal Officer or some responsible officer of the council appointed by the Chief Municipal Officer in this behalf.