Central Information Commission
Mrvishwas Bhamburkar Fwd By Deptt Of ... vs Ministry Of Civil Aviation on 15 June, 2016
CENTRAL INFORMATION COMMISSION
Room No. 06, Club Building, Old JNU Campus
New Delhi 110067. Tel: 011 - 26182597, 26182598
Appeal No.:CIC/YA/A/2015/000665/BJ
Appellant : Mr. Vishwas Bhamburkar
B72, Satellite Centre, Vastrapur,
Ahmedabad - 380015.
Respondent I : CPIO & DCOS (Operations),
Bureau of Civil Aviation Security,
AWing, I, II, III Floor, Janpath Bhawan,
Janpath, New Delhi 110001.
Date of hearing : 15.06.2016
Date of Decision : 15.06.2016
Date of filing of RTI application 06.07.2014
CPIO's response 20.08.2014
Date of filing the First appeal 22.09.2014
First Appellate Authority's response 14.10.2014
Date of filing second appeal before the Commission 17.03.2015
O R D E R
FACTS:
The appellant sought pointwise information in his RTI application dated 06.07.2014 and the Respondent reply in a tabular format is as under: Sl. Information sought by the appellant Information provided by the No. Respondent.
(a) I would like to be informed of the mandatory The distance between the distance that has to be maintained between the terminal building and car parking Airport Terminal Building and the car parking area. area should be 100 meters wherever the airport outlay so allows.
(b) I would like to be informed of the distance that has The distance of multi level car been maintained between the multilevel/multi parking is as per existing storeyed parking provided at the Chhatrapati Shivaji regulation on the subject. International Airport which is also sought to be known as Mumbai International Airport after its Page 1 of 3 privatization.
(c) I would like to be informed whether this car parking The distance of multi level car facility, which is already built, has received any parking has not received security clearance whatsoever from BCAS, preliminary, clearance from BCAS, due to conditional, regular, permanent or any other some pending issues which is classifications that there might be, for the made progress. aforementioned car parking to be less than 100 meters from the Airport Terminal Building. If yes, I would like to be provided an authenticated / certified copy of all such clearances given by BCAS to Mumbai International Airport.
(d) An authenticated/certified copy of the entire file The file / correspondence relating to clearance for car parking may kindly be relating to security clearance are provided to me. classified as RESTRICTED which is meant for need to know for official purpose only. So copies cannot be provided.
The appellant filed a first appeal on 22.09.2014 to the F.A.A. The FAA passed an order and stated that the appellant has alleged that he was not provided information within the stipulated period. A reply was given to appellant by Shri. B P Sharma, ACS, who is not CPIO, vide letter dated 21.08.2014.
The FAA directed CPIO, BCAS, SCI Airport, Mumbai to provide information held with the authority to the appellant directly under intimation to him.
HEARING:
Facts emerging during the hearing:
The following were present:
Appellant: Mr. Vaghela appellant's representative (M:9427608632) through VC; Respondent: Mr. S. K. Vyavahare, GM (Engg) AAI; Mr. Kashyap, DGM, Rajbhasha (M:9869549400); Mr. Chinson, GM(Aerodrome) (M:8693846600); Mr. S. K. Malik, Jt. GM(Security)(M:9930000303) and Mr. S. K. Jinde, DGM(Law)(M:8828268475) through VC; Mr. Mathai. P., Dy. Director (M:9871708659)BCASNew Delhi;
The appellant reiterated the contents of his RTI application dated 06/07/2014. The respondents stated that the appellant had filed a number of applications on the same subject that are being dealt with in different files. The attention of the Commission was drawn to the judgment pronounced in case no. CIC/YA/A/2015/000195/BJ dated 01/06/2016 relating to the same subject matter.
DECISION:Page 2 of 3
Based on the submissions made by both the parties and in view of the aforesaid judgment already passed in the matter, no further action is required in the matter.
The appeal stands disposed accordingly.
(Bimal Julka) Information Commissioner Authenticated True Copy:
(K.L.Das) Deputy Registrar Page 3 of 3