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State of Rajasthan - Section

Section 5 in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

5. Objects of University.

- The University shall be deemed to have been established and incorporated for the purpose, among others, of -
(i)to develop the University into a national centre of teaching, training and research in the field of Journalism and Mass Communication and allied fields, including Applied Information Technology;
(ii)to disseminate and advance knowledge by providing instructional and research facilities in the field of Journalism and Mass Communication and applied fields, including Applied Information Technology; and
(iii)to develop professionals with excellence.