Bombay High Court
Veer Corporation And 12 Ors vs Princess Ujwala Raje Gaekwad Alias ... on 16 April, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-5
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2191 OF 2018
In
COMMERCIAL ARBITRATION PETITION 1136 OF 2018
Veer Corporation And 12 Ors. ....PETITIONER
V/S
Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT
Raje Shah CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th April, 2024 P.C. :
S. O. to 20/06/2024 ( at 2.30 pm).
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 17/04/2024 ::: Downloaded on - 17/04/2024 18:08:46 :::