Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Gauri Shankar (Dead) on 11 April, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.34 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 36321/2017
(Arising out of impugned final judgment and order dated 26-04-2017
in WC No. 65782/2005 passed by the High Court of Judicature at
Allahabad)
THE STATE OF UTTAR PRADESH & ANR. Petitioner(s)
VERSUS
GAURI SHANKAR (DEAD) & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.121807/2017-CONDONATION OF DELAY
IN FILING and IA No.121809/2017-EXEMPTION FROM FILING O.T. and IA
No. 146425/2019 - APPLICATION FOR SUBSTITUTION and IA No.
121807/2017 - CONDONATION OF DELAY IN FILING and IA No. 146428/2019
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. and IA No.
146414/2019 - EXEMPTION FROM FILING O.T. and IA No. 121809/2017 -
EXEMPTION FROM FILING O.T. and IA No. 146411/2019 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 11-04-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. V. K. Shukla, Sr. Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Purnendu Bajpai, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
For Respondent(s)
Mr. Manoj Kumar Dwivedi, Adv.
Mr. P. C. Patnaik, Adv.
Ms. Subhashini Dwivedi, Adv.
Mr. Pravin Kumar Kashyap, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mr. Prashant Kumar, Adv.
Signature Not Verified Ms. Vandana Mishra, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2022.04.13
Mr. Raj Kumar Tiwari, Adv.
18:20:06 IST
Reason: Mr. Ramnesh Kumar Sahu, Adv.
Mr. Sanjay Kumar, Adv.
Ms. Kumari Rashmi Rani, Adv.
1
SLP (C) Diary No. 36321/2017
Ms. Rashi Jaiswal, Adv.
Mr. Arvind Kumar Singh, Adv.
Mr. Sakal Dev Sharma, Adv.
Mr. Krupal Krishnarao Paluskar, Adv.
Mr. Vipin Kumar Jai, AOR
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned by four weeks in terms of the letters circulated.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS BRANCH OFFICER
2