Delhi High Court - Orders
All India Drdo Labs Schools Staff ... vs Union Of India And Ors on 7 September, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3971/2022 & CM APPLs. 11830-11831/2022, 39443/2022
ALL INDIA DRDO LABS SCHOOLS STAFF ASSOCIATION
..... Petitioner
Through: Mr. V. Subramaniam T.R. and Mr.
Rahat Bansal, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Ms. Kushagra Kumar, Advocate
for R-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.09.2022
1. It is already 04:50 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 4th January, 2023.
SANJEEV NARULA, J SEPTEMBER 7, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:09.09.2022 17:43:34