Supreme Court - Daily Orders
Nirmal Kumar Kanodia vs Bihar State Electricity Board on 18 December, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.39 COURT NO.4 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9354/2014
(Arising out of impugned final judgment and order dated 22/08/2014
in CRMN No. 34652/2011 passed by the High Court of Patna)
NIRMAL KUMAR KANODIA & ANR. Petitioner(s)
VERSUS
BIHAR STATE ELECTRICITY BOARD AND ANR. Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 18/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. S.N. Jha, Sr. Adv.
Mr. S.D. Sanjay, Sr. Adv.
Dr. Maurya Vijay Chandra, Adv.
Mr. Prem Prakash,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Rajni Mukhi) (Pardeep Kumar)
Sr. P.A. AR-cum-PS
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2014.12.19
12:49:05 IST
Reason: