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Union of India - Section

Section 1954 in The Indo-Tibetan Border Police Force Engineering Cadre (Group 'A' Posts) Recruitment Rules, 1999

1954.

G.S.R., 817,(E) dated 23rd December, 1999. - In exercise of the powers conferred by Cl. (b) of sub-section (2) of Section 156 of the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992) and in supersession of (i) the Indo-Tibetan Border Police Commandant (Engineer) and Assistant Commandant (Engineer) Recruitment Rules, 1982 and (ii) the Indo-Tibetan Border Police Company Commander (Engineer) Recruitment Rules, 1984, and the Indo-Tibetan Border Police Additional Deputy Inspector General (Engineer) Recruitment Rules, 1990 except as respects things done or omitted to be done before such supersession, the Central Government hereby makes the following rules regulating the method of recruitment to Group 'A' posts in Engineering Cadre in the Indo-Tibetan Border Police Force, namely :