Section 7 in The Tamil Nadu Prevention Of Incitement To Refuse Or Defer Payment Of Tax Act, 1981
7. Repeal and saving
(1)The Tamil Nadu Prevention of Incitement to Refuse or Defer Payment of Tax Ordinance, 1980 (Tamil Nadu Ordinance 9 of 1980) and the Tamil Nadu Prevention of Incitement to Refuse or Defer Payment of Tax (Amendment) Ordinance, 1981 (Tamil Nadu Ordinance 1 of 1981), are hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Tamil Nadu Ordinance 9 of 1980, as amended by the said Tamil Nadu Ordinance 1 of 1981, shall be deemed to have been done or taken under this Act.
