Madras High Court
R.Purushothaman vs Standard Charted Bank on 4 April, 2018
Author: S.Manikumar
Bench: S.Manikumar, V.Bhavani Subbaroyan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 04.04.2018 CORAM: THE HONOURABLE MR.JUSTICE S.MANIKUMAR and THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN W.P.No.18905 of 2007 and W.M.P.No.1 of 2007 R.Purushothaman .. Petitioner Vs. 1.Standard Charted Bank, No.58, Armenian street, Chennai-600 001, Rep. by its Manager and P.A.Holder Mr.Sudhir Balram. 2.Chief Metropolitan Magistrate, Egmore, Chennai-600008. 3.M.Abdul Razack 4.M/s.Sarmani Hotels (P) Ltd., Represented by its Managing Director B.K.Ramachandra Achar, Old No.106, New No.38, General Patters Road, Chennai-600 002. .. Respondents Prayer: Writ Petition is filed under Article 226 of the Constitution of India, praying for issuance of a Writ of Mandamus, forbearing the 3rd respondent from proceeding in any manner pursuant to the warrant issued in Crl.M.P.No.301 of 2006, on the file of the Chief Metropolitan Magistrate, Egmore, Chennai. For Petitioner : Mr.S.Nambi Arooran For R1 : Mr.V.Arulmurugan for Edwin Prabakar ORDER
(Order of this Court was made by S.MANIKUMAR, J.) Writ Petition has been filed praying for issuance of a Writ of Mandamus, forbearing the 3rd respondent from proceeding in any manner pursuant to the warrant issued in Crl.M.P.No.301 of 2006, on the file of the Chief Metropolitan Magistrate, Egmore, Chennai.
2. On this day, when the matter came up for further hearing, Mr.S.Nambi Arooran, learned counsel for the petitioner, submitted that the matter has become infructuous and seeks permission of this Court to withdraw the writ petition. He has also made an endorsement to that effect.
3. Placing on record the above, the writ petition is dismissed as withdrawn. No Costs. Consequently, the connected Writ Miscellaneous Petition is closed.
[S.M.K., J.] [V.B.S., J.] 04.04.2018 dm S.MANIKUMAR, J. AND V.BHAVANI SUBBAROYAN, J. dm To The Chief Metropolitan Magistrate, Egmore, Chennai-600008. W.P.No.18905 of 2007 and W.M.P.No.1 of 2007 04.04.2018