Bombay High Court
Kishor Dattatray Shinde vs The State Of Maharashtra on 24 November, 2018
Author: A. S. Gadkari
Bench: A. S. Gadkari
ssm 1 7-appp563.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 563 OF 2018
IN
ANTICIPATORY BAIL APPLICATION NO. 98 OF 2018
Kishor Dattatray Shinde .....Applicant
Vs.
The State of Maharashtra ....Respondent.
None for the Applicant.
Ms. Rutuja Ambekar, APP for the Respondent-State.
CORAM : A. S. GADKARI, J.
DATE : 24th NOVEMBER, 2018. P.C.:-
None appears for the Applicant.
2 Dismissed for non-prosecution.
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