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Bombay High Court

Kishor Dattatray Shinde vs The State Of Maharashtra on 24 November, 2018

Author: A. S. Gadkari

Bench: A. S. Gadkari

    ssm                                                                        1                            7-appp563.18.doc

              IN THE  HIGH COURT OF JUDICATURE AT BOMBAY

                           CRIMINAL APPELLATE JURISDICTION 

                 CRIMINAL APPLICATION NO. 563 OF 2018
                                  IN
             ANTICIPATORY BAIL APPLICATION NO. 98 OF 2018 

Kishor Dattatray Shinde                                                                       .....Applicant

                     Vs.

The State of Maharashtra                                                                      ....Respondent. 

None for the Applicant.
Ms. Rutuja Ambekar, APP for the Respondent-State.

                               CORAM  :  A. S. GADKARI, J.

DATE : 24th NOVEMBER, 2018. P.C.:-

None appears for the Applicant.

2 Dismissed for non-prosecution.

(A.S. GADKARI, J.) 1/1 ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 00:58:32 :::