Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 47 in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008 47. Repeal of Ordinance 12 of 2008. - The Jawaharlal Nehru Architecture and Fine Arts University Ordinance, 2008 is hereby repealed.The ScheduleOfficers of the University.
