Calcutta High Court (Appellete Side)
Lansdown Market Byabsayee Samity vs Nitai Das & Ors on 8 January, 2025
Author: Harish Tandon
Bench: Harish Tandon
08.01.2025
sayandeep
Sl. No. 69
Ct. No. 08
FMAT 204 of 2024
with
CAN 1 of 2024, CAN 2 of 2024
Lansdown Market Byabsayee Samity
-Versus-
Nitai Das & ors.
Mr. Sagnik Chatterjee
Mr. Samrat Dey Paul
Mr. Sayan Mukherjee
..... for the appellant
The appellant is directed to serve a copy of the
instant applications upon the respondents by speed
post and shall file affidavit-of-service on the returnable date.
The application is made returnable after three weeks.
(Harish Tandon, J.) (Prasenjit Biswas, J.)