Bombay High Court
Avinash Ashok Masane And Anr vs Municipal Commissioner, Pimpri ... on 20 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
19 to 68-wp-5616-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO.5616 OF 2023
WITH
WRIT PETITION NO.5685 OF 2023
WITH
WRIT PETITION NO.5687 OF 2023
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WRIT PETITION NO.5688 OF 2023
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WRIT PETITION NO.5689 OF 2023
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WRIT PETITION NO.5690 OF 2023
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WRIT PETITION NO.5691 OF 2023
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WRIT PETITION NO.5692 OF 2023
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WRIT PETITION NO.5693 OF 2023
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WRIT PETITION NO.5694 OF 2023
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WRIT PETITION NO.5695 OF 2023
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WRIT PETITION NO.5696 OF 2023
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WRIT PETITION NO.5697 OF 2023
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WRIT PETITION NO.5698 OF 2023
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WRIT PETITION NO.5699 OF 2023
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WRIT PETITION NO.5700 OF 2023
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WRIT PETITION NO.5701 OF 2023
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WRIT PETITION NO.5702 OF 2023
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WRIT PETITION NO.5703 OF 2023
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WRIT PETITION NO.5704 OF 2023
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WRIT PETITION NO.5705 OF 2023
Vishal Parekar ...1
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19 to 68-wp-5616-2023.doc
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WRIT PETITION NO.5706 OF 2023
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WRIT PETITION NO.5707 OF 2023
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WRIT PETITION NO.5708 OF 2023
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WRIT PETITION NO.5709 OF 2023
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WRIT PETITION NO.5710 OF 2023
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WRIT PETITION NO.5711 OF 2023
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WRIT PETITION NO.5712 OF 2023
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WRIT PETITION NO.5713 OF 2023
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WRIT PETITION NO.5714 OF 2023
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WRIT PETITION NO.5715 OF 2023
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WRIT PETITION NO.5716 OF 2023
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WRIT PETITION NO.5717 OF 2023
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WRIT PETITION NO.5718 OF 2023
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WRIT PETITION NO.5719 OF 2023
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WRIT PETITION NO.5720 OF 2023
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WRIT PETITION NO.5721 OF 2023
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WRIT PETITION NO.5722 OF 2023
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WRIT PETITION NO.5723 OF 2023
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WRIT PETITION NO.5724 OF 2023
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WRIT PETITION NO.5725 OF 2023
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WRIT PETITION NO.5726 OF 2023
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WRIT PETITION NO.5727 OF 2023
Vishal Parekar ...2
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WRIT PETITION NO.5728 OF 2023
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WRIT PETITION NO.5729 OF 2023
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WRIT PETITION NO.5730 OF 2023
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WRIT PETITION NO.5731 OF 2023
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WRIT PETITION NO.5732 OF 2023
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WRIT PETITION NO.5733 OF 2023
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WRIT PETITION NO.5734 OF 2023
Manju Valmik Koli and Others ...Petitioners
vs.
Municipal Commissioner,
Pimpri Chinchwad Municipal Corporation
and Another ...Respondents
Mr. Nitin Kulkarni, for the Petitioners.
Mr. G.H. Keluskar, for the Respondents.
CORAM : N. J. JAMADAR, J.
DATE : APRIL 20, 2023 P.C.:
1. Heard the learned counsel for the parties.
2. Mr. Keluskar submits that he has instructions to appear on behalf of the respondents and undertakes to file vakalatnama.
3. The protection granted by the Industrial Court by Clause-6 of the order dated 20th March, 2023 shall continue to operate till 12th June, 2023.
4. Stand over to 12th June, 2023 along with Writ Petition No. 5616 of 2023 and Writ Petition (St.) No. 11588 of 2023.
(N. J. JAMADAR, J.)
Vishal Parekar ...3
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