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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2)(l) in Haryana Panchayati Raj Act, 1994

(l)for determining the language in which business of Gram Panchayat, Panchayat Samitis and Zila Parishads shall be transacted;