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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(c) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(c)while on leave has been permitted to retire or declared by Competent Medical Authority to be unfit for further service and applies to the Accounts Officer for reassignment on return of the policy; or