Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 7 in The Himachal Pradesh Road Side Land Control Rules, 1970 7. Register of Applications. - On receipt of the application under rule 4, the Collector shall cause it to be entered in a register to be maintained in his office in Form 11.
