Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(c) in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

(c)The marks assigned during the interview to the candidate will be added on to the marks obtained by them in the written test and ranked first 3 candidate on Merit basis with 2 candidates for waiting list.