Allahabad High Court
Uptron Powertronics Ltd. Employees ... vs Addl. Labour Commissioner And Others on 19 September, 2011
Author: Sunil Hali
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 58946 of 2006 Petitioner :- Uptron Powertronics Ltd. Employees Union Respondent :- Addl. Labour Commissioner And Others Petitioner Counsel :- Shyam Narain,Sudhanshu Narain Respondent Counsel :- C.S.C.,A.K.Singh,Kritika Singh,V.B. Singh,Vijai Sinha Hon'ble Sunil Hali,J.
Case is adjourned on the request of learned counsel for the parties.
List this matter in the 2nd week of October, 2011. In the meantime, English translated copy of the affidavit filed by the learned Standing Counsel may be supplied.
Order Date :- 19.9.2011 NS (Justice Sunil Hali)