Supreme Court - Daily Orders
Kalyani Mathivanan vs K V Keyaraj on 14 January, 2015
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.1 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5946-5947/2014
KALYANI MATHIVANAN Appellant(s)
VERSUS
K V KEYARAJ AND ORS Respondent(s)
(With appln. For stay, permission to place addl. Documents on
record, vacating stay, permission to place additional documents on
record, directions and office report)
(For final disposal)
WITH
C.A. No. 8602-8603/2014
(With permission to file appeal and stay and Office Report)
C.A. No. 6455-6456/2014
(With appln.(s) for directions and stay and Office Report)
Date : 20/01/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankranarayanan, Adv.
Ms. Prerna Priyadarshni, Adv.
Ms. Pooja Dhar,Adv.
Mr. Vikramaditya, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Subramonium Prasad, AAG
Ms. Mega Aggarwal, Adv.
Ms. S. Janani, Adv.
Mr. M. Yogesh Kanna,Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. V. Shyamohan,Adv.
Ms. C.Y. Dhinoja Adv.
Signature Not Verified
Mr. Abhishek Kumar, Adv.
Digitally signed by
Rajni Mukhi
Date: 2015.01.22
11:33:31 IST
Reason:
- 2 -
For Respondent(s) Mr. G. Balaji, Adv.
Ms. Mahalakshmi Pavani, Adv.
Ms. Athira Nair, Adv.
M/s. Mahalakshmi Balaji & Co.,Adv.
Mr. R. Venkataramani, Sr. Adv.
Mr. Satya Mitra Garg,Adv.
Ms. Manju Aggarwal, Adv.
Mrs. Neelam Singh, Adv.
Mrs. Geetha Kovilan,Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. V. Shyamohan,Adv.
Ms. C.Y. Dhinoja Adv.
Mr. Abhishek Kumar, Adv.
Mr. V. Shyamohan,Adv.
M/s. Mahalakshmi Balaji & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the parties. Arguments concluded.
Judgment is reserved.
(Rajni Mukhi) (Suman Jain)
Sr. P.A. Court Master