Delhi High Court - Orders
Mohd. Amin (Deceased) Through Lrs & Ors vs Mohd. Iqbal (Deceased) Through Lrs & Ors on 17 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~13 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 250/2021 & I.A. 10669/2021
MOHD. AMIN (DECEASED) THROUGH LRS & ORS...Petitioner
Through: Ms. Sumita Hazarika and Mr. Mrinal
Sharma, Advocates.
versus
MOHD. IQBAL (DECEASED) THROUGH LRS & ORS.
..... Respondent
Through: Mr. Sanjay Bansal, Advocate.
AND
+ OMP (ENF.) (COMM.) 129/2021
MOHD IQBAL DECEASED THROUGH LRS. & ORS.
.... Decree Holder
Through: Mr. Sanjay Bansal, Advocate.
versus
MOHD AMIN DECEASED THROUGH LRS & ORS.
.... Judgement Debtor
Through: Ms. Sumita Hazarika and Mr. Mrinal
Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 17.05.2022 List for consideration on 28.07.2022.
SANJEEV SACHDEVA, J MAY 17, 2022/NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:17.05.2022 Signing Date:18.05.2022 14:31:30 20:57 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.