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Delhi High Court - Orders

Mohd. Amin (Deceased) Through Lrs & Ors vs Mohd. Iqbal (Deceased) Through Lrs & Ors on 17 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~13 & 20
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   O.M.P. (COMM) 250/2021 & I.A. 10669/2021
                                          MOHD. AMIN (DECEASED) THROUGH LRS & ORS...Petitioner
                                                       Through: Ms. Sumita Hazarika and Mr. Mrinal
                                                                Sharma, Advocates.

                                                        versus
                                          MOHD. IQBAL (DECEASED) THROUGH LRS & ORS.
                                                                                      ..... Respondent
                                                        Through: Mr. Sanjay Bansal, Advocate.

                                                                   AND

                                      +   OMP (ENF.) (COMM.) 129/2021
                                          MOHD IQBAL DECEASED THROUGH LRS. & ORS.
                                                                                             .... Decree Holder
                                                             Through:     Mr. Sanjay Bansal, Advocate.

                                                       versus
                                          MOHD AMIN DECEASED THROUGH LRS & ORS.
                                                                              .... Judgement Debtor
                                                       Through: Ms. Sumita Hazarika and Mr. Mrinal
                                                                Sharma, Advocates.
                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                             ORDER

% 17.05.2022 List for consideration on 28.07.2022.

SANJEEV SACHDEVA, J MAY 17, 2022/NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:17.05.2022 Signing Date:18.05.2022 14:31:30 20:57 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.