Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tripura - Subsection Section 13(1) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 (1)For every Village Committee there shall be two Village Committee Secretaries appointed by the District Council.
