Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10 in The Bihar Restoration and Improvement of Degraded Forest Land Taxation Act, 1992 10. Protection of action taken in good faith. - No suit shall lie against any public servant for any thing done by him in good faith under this Act.
