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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(xi) in Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999

(xi)in case the number of available plots is less than the number of eligible applicants, allotment shall be made to the eligible applicants in order of seniority to be determined on the basis of their length of the period of licence;