Rajasthan High Court - Jodhpur
United Spirits Limited vs State Of Rajasthan And Ors on 18 July, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 12798/2017
United Spirits Limited
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Kunal Bishnoi
For Respondent(s) : -
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 18/07/2018 List before another Bench.
(SANDEEP MEHTA),J Pramod/41 Powered by TCPDF (www.tcpdf.org)