Delhi High Court - Orders
Daiichi Sankyo Company, Limited vs Malvinder Mohan Singh And Ors on 5 August, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 6/2016 & EX.APPL.(OS) 650/2021
DAIICHI SANKYO COMPANY, LIMITED ..... Decree Holder
Through: Mr. Arvind K. Nigam and Mr. Arun
Kathpalia, Senior Advocates with Mr.
Amit K. Mishra, Mr Mohit Singh,
Ms. Samridhi Hota, Ms. Kanika
Singhal, Mr. Shivam Pandey, Ms.
Saloni Agarwal, Mr. Turab Ali
Kazmi, Mr. Siddhant Bajaj, Mr.
Kunal Chatterji, Mr. Aaditya Shankar
and Mr. Rohan Jaitley, Advocates.
versus
MALVINDER MOHAN SINGH AND ORS.
..... Judgement Debtors
Through: Mr. Krishnendu Datta, Senior
Advocate with Ms. Srishti Gupta,
Advocate in E.A. No. 649/2021 &
650/2021. Mr. Manu Bajaj and Ms.
Nitika Pandey, Advocates for M/s
Parekh & Co. (appearing for ICICI
Bank. Ms. Archana Lakhotia,
Advocate for Garnishee Nos. 27 and
28. Ms. Aishwarya Singh, Advocate
for Religare Finvest Ltd. Ms. Devina
Sehgal & Mr. Mohd. Ashaab,
Advocates for the JD Nos. 16 & 17.
Mr. Saleem Hasan and Mr. Rohit
Dahiya, Advocates for Fortis Flt. Lt.
Rajan Dhall. Ms. Suman Yadav, Mr.
Aditya Sarin, Mr. Shobhit Ahuja,
Advocates for JD Nos. 1, 3, 4 and 13.
Mr. Aman Raj Gandhi and Mr.
Abhirath Thakur, Advocates for JD
No. 26. Ms. Aditi Mittal and Mr.
Aditya Narayan Mahajan, Advocates
for erstwhile COC of Applicant
(Pawan Impex Pvt. Ltd.) in EA No.
649/2021 and 650/2021. Mr. Aditya
Dewan for JD Nos. 6 to 8. Mr.
Tejveer Singh Bhatia and Mr. Tanya
Arora , Advocates for Garnishee 11.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.08.2021 [VIA VIDEO CONFERENCING] EX.APPL.(OS) 649/2021(u/Order XXI Rule 46A (3) and Rule 46F r/w Order 1 Rule 10(2) of CPC, 1908, seeking discharge and deletion of garnishee no. 23 from the array of parties)
1. Issue notice. Mr. Amit K. Mishra, counsel for the non-Applicant accepts notice. Reply be filed within a period of one week. Rejoinder thereto, if any, be filed before the next date of hearing.
2. Re-notify on 06th September, 2021.
SANJEEV NARULA, J AUGUST 5, 2021 as